High Courts08 Mar 1989Allowed
Smt. Nitu alias Asha, Vs Shri Krishan Lal,
Delhi High Court · (1989) 16 DRJ 386
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 23 of 30
High Courts08 Mar 1989
D. Ross Porter Vs Pioneer Seed Co. Ltd.
Delhi High Court · (1989) 1 ILR Delhi 150
Companies Act, 1956 — Section 209(4)
High Courts08 Mar 1989
Malkiyat Singh Vs Delhi Administration and others
Delhi High Court · (1989) ILR Delhi 637
High Courts08 Mar 1989
Union of India Vs Ranjit Singh and Others
Delhi High Court · (1989) 38 DLT 239 : (1989) 17 DRJ 129
High Courts07 Mar 1989
Shankar Iron Store Vs S.R. Goel, Appellate Tribunal, Sales Tax, Tis Hazari, Delhi, and others
Delhi High Court · (1989) ILR Delhi 547 : (1989) 75 STC 4
High Courts07 Mar 1989
Nagina Enterprise Vs Union of India
Delhi High Court · (1989) 2 ARBLR 31 : (1989) 38 DLT 231 : (1989) 17 DRJ 42
High Courts07 Mar 1989
Vidya Kakkar Vs Delhi Transport Corporation
Delhi High Court · (1989) ACJ 1088 : (1989) 17 DRJ 33 : (1989) RLR 245
High Courts06 Mar 1989
Commissioner of Income Tax Vs Electric Construction and Equipment Co. Ltd.
Delhi High Court · (1989) 77 CTR 244 : (1990) 184 ITR 180
High Courts03 Mar 1989
Anil Kumar Jauhar and Another Vs Atlas Cycle Industries
Delhi High Court · (1989) 38 DLT 233 : (1989) 17 DRJ 83
High Courts03 Mar 1989
Malkiyat Singh Vs Delhi Administration and Others
Delhi High Court · (1989) CriLJ 1112 : (1989) 1 RCR(Criminal) 556
High Courts02 Mar 1989
Bank of Maharashtra Vs O.P. Singla and another
Delhi High Court · (1989) 38 DLT 433 : (1989) LabIC 1833 : (1990) 1 LLJ 124 : (1989) RLR 173
High Courts01 Mar 1989
Jagdish Chander Vs Hindustan Vegetable Oils Corporation and Another
Delhi High Court · AIR 1990 Delhi 204 : (1989) 2 ARBLR 189 : (1990) ILR Delhi 399
Arbitration Act, 1940 — Section 14Contract Act, 1872 — Section 73
High Courts01 Mar 1989
RINKOO STEELS AND OTHERS Vs K. P. GANGULI, Income Tax OFFICER AND ANOTHER.
Delhi High Court · (1989) 77 CTR 95 : (1989) 179 ITR 482 : (1989) 43 TAXMAN 305
High Courts01 Mar 1989
Rainkoo Steels and Others Vs K.P. Ganguli
Delhi High Court · (1989) ILR Delhi 200
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C
High Courts01 Mar 1989
Delhi Cloth Mill Ltd. Vs Lt. Governor, Delhi and Others
Delhi High Court · (1989) 58 FLR 859
High Courts01 Mar 1989
Oriental Insurance Co. Ltd. Vs Smt. Hasmath Khatoon and others
Delhi High Court · (1989) ACJ 862 : (1991) 71 CompCas 644 : (1990) 2 LLJ 268