High Courts21 Mar 1989
Commissioner of Income Tax, Delhi, Central-I Vs Escorts Farms P. Ltd.
Delhi High Court · (1989) 80 CTR 226 : (1989) 180 ITR 280
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 21 of 30
High Courts21 Mar 1989
Commissioner of Income Tax Vs Usha Sales Ltd. (No. 2)
Delhi High Court · (1990) 182 ITR 453
High Courts20 Mar 1989
Commissioner of Income Tax Vs Kabir Dass Investment Ltd.
Delhi High Court · (1989) 180 ITR 409
High Courts20 Mar 1989
National Research Development Corporation of India Vs Britelite Carbons Ltd.
Delhi High Court · (1989) 66 CompCas 299
High Courts19 Mar 1989
Himalaya Trading Co. Vs Commissioner of Wealth Tax
Delhi High Court · (1989) 180 ITR 393
High Courts18 Mar 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd (No. 2)
Delhi High Court · (1990) 182 ITR 409
High Courts18 Mar 1989
Krishna Kumari Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 221 : (1990) 1 ILR Delhi 192 : (1989) RLR 156
High Courts17 Mar 1989
Ved Pal Anand Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 264
Customs Act, 1962 — Section 2(39)
High Courts17 Mar 1989
S.R. Farishta Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 626
High Courts17 Mar 1989
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 1)
Delhi High Court · (1990) 182 ITR 125
High Courts17 Mar 1989
Nagori and Company Vs Indian Sugar Industries Export Corporation Ltd.
Delhi High Court · (1989) ILR Delhi 402
High Courts17 Mar 1989
M/s. Nagori and Company Vs Indian Sugar Industries Export Corporation Ltd.
Delhi High Court · AIR 1990 Delhi 125
High Courts17 Mar 1989
Satish Sadan Vs Prithvi Raj and Another
Delhi High Court · (1989) 38 DLT 178 : (1991) 1 RCR(Criminal) 287
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Mar 1989
Amar Nath Goel Vs Mayur Syntax Ltd.
Delhi High Court · (1989) 2 ACC 428 : (1990) ACJ 93 : (1989) 39 DLT 196
High Courts16 Mar 1989
Rajesh Vs The State
Delhi High Court · (1989) CriLJ 1814 : (1989) 3 Crimes 638 : (1989) 1 RCR(Criminal) 489 : (1989) RLR 281
High Courts15 Mar 1989
Mohd. Hussain Vs State
Delhi High Court · (1989) 3 Crimes 679 : (1989) 38 DLT 217 : (1991) 1 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts14 Mar 1989
Omni India Limited and others Vs Balbir Singh
Delhi High Court · (1989) 66 CompCas 903
High Courts14 Mar 1989
Rajeshwar Parshad and others Vs Municipal Corporation of Delhi and others
Delhi High Court · AIR 1991 Delhi 71
Delhi Municipal Corporation Act, 1957 — Section 346(1), 461