High Courts30 Mar 1989Allowed
Mariam and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (1989) ACJ 1041
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 20 of 30
High Courts30 Mar 1989
Bharat Sevak Samaj Vs Sheo Shankar Singh and Others
Delhi High Court · (1990) ILR Delhi 174
High Courts29 Mar 1989
Vasantlal Becharlal Kamdar Vs M.C.D. and Others
Delhi High Court · (1989) 2 ACC 274
High Courts29 Mar 1989
Narain Devi and Others Vs Swaran Singh and Others
Delhi High Court · (1989) 2 ACC 116 : (1989) ACJ 1118
High Courts29 Mar 1989
Rajesh Jain Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 462 : (1989) 38 DLT 247 : (1989) 17 DRJ 121
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts29 Mar 1989
Parasmal Jain @ Shanti Lal Jain Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 324 : (1989) 38 DLT 140 : (1989) 25 ECR 439
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Mar 1989
Ceekay Grease and Chemicals (P) Ltd. Vs Union of India
Delhi High Court · (1989) 1 ARBLR 415 : (1989) 39 DLT 116
High Courts28 Mar 1989
Commissioner of Income Tax Vs Divine Light Mission (No.2)
Delhi High Court · (1990) 183 ITR 56
High Courts28 Mar 1989
Young Women''s Christian Association of Delhi and others Vs Mrs. Achamma Mathew
Delhi High Court · (1989) 59 FLR 212 : (1990) 1 LLJ 290
High Courts28 Mar 1989
Peshawar Soap and Chemicals (P) Ltd. and Others Vs Anil Soap and Chemical Works and Others
Delhi High Court · (1989) 2 ARBLR 112 : (1989) 39 DLT 145
High Courts27 Mar 1989
Union of India Vs Golam Nabi Azad and Others
Delhi High Court · (1989) 03 DEL CK 0073
High Courts27 Mar 1989
Gursharan Singh Vs Smt. Gursharan Kaur
Delhi High Court · (1990) CriLJ 2469 : (1989) 16 DRJ 362
High Courts25 Mar 1989
Commissioner of Income Tax Vs Indian Implements Manufacturing Co.
Delhi High Court · (1989) 180 ITR 336
High Courts25 Mar 1989
Mahamaya General Finance Co Ltd Vs Commissioner of Income Tax.
Delhi High Court · (1989) 180 ITR 578
High Courts24 Mar 1989
Commissioner of Income Tax Vs Union Motors
Delhi High Court · (1989) 180 ITR 490
High Courts24 Mar 1989
Commissioner of Income Tax Vs Smt. Sunita Wadhwa
Delhi High Court · (1989) 180 ITR 528
High Courts21 Mar 1989
Commissioner of Income Tax Vs Nav Bharat Nirman P. Ltd.
Delhi High Court · (1989) 180 ITR 462
High Courts21 Mar 1989Dismissed
Commissioner of Income Tax Vs Usha Sales Ltd. (No. 1)
Delhi High Court · (1990) 182 ITR 452