High Courts19 Apr 1989
Ram Singh Manmohan Singh and Others Vs Union of India and Others
Delhi High Court · (1991) 71 CompCas 416 : (1990) CriLJ 1228 : (1989) 38 DLT 265 : (1989) 2 ILR Delhi 167
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 18 of 30
High Courts19 Apr 1989
G.R. Newar Vs Union of India and Others
Delhi High Court · (1990) 1 Crimes 650 : (1989) 38 DLT 260
High Courts19 Apr 1989
Avtar Singh Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 357
Army Rules, 1954 — Rule 22
High Courts19 Apr 1989
Ram Singh Manmohan Singh Vs Union of India (UOI)
Delhi High Court · (1989) 43 ELT 247
Defence of India Rules, 1962 — Rule 126L, 126L(1), 126L(2), 126L(3)Gold (Control) Act, 1968 — Section 16(7), 2, 27(7), 4, 58Gold (Control) Ordinance, 1968 — Section 4, 4(2), 4(7)
High Courts19 Apr 1989
M/s. Ram Singh Manmohan Singh and others Vs Union of India and others
Delhi High Court · (1991) 71 CompCas 416 : (1990) CriLJ 1228 : (1989) 38 DLT 265 : (1989) 2 ILR Delhi 167
High Courts19 Apr 1989
Nb/sub Avtar Singh Vs Union of India and others
Delhi High Court · (1989) CriLJ 1986 : (1990) 2 Crimes 370 : (1989) 38 DLT 19
Army Rules, 1954 — Rule 22, 23 , 24
High Courts19 Apr 1989Allowed
Khanna Builders Vs Union of India (UOI)
Delhi High Court · (1989) 2 ARBLR 137 : (1989) 38 DLT 297 : (1989) 17 DRJ 123
Arbitration Act, 1940 — Section 20
High Courts14 Apr 1989
Chandro Devi and others Vs Jit Singh and others
Delhi High Court · (1989) 66 CompCas 149
Motor Vehicles Act, 1939 — Section 95, 96
High Courts12 Apr 1989
Moorti Devi and Others Vs Mohan Lal and Others
Delhi High Court · (1989) 2 ACC 135 : (1989) ACJ 1102
High Courts12 Apr 1989
Smt. Dropadi Devi and others Vs Union of India and others
Delhi High Court · AIR 1990 Delhi 87
High Courts11 Apr 1989
Mohd. Saleem Vs Union of India (UOI) and Others (No. I)
Delhi High Court · (1989) 24 ECC 210
High Courts11 Apr 1989
Uttam Chand Vs Ramkishan
Delhi High Court · (1989) 17 DRJ 38 : (1990) 1 ILR Delhi 637 : (1989) RLR 257
High Courts10 Apr 1989
Commissioner of Income Tax Vs Electric Construction and Equipment Co. Ltd.
Delhi High Court · (1990) 50 TAXMAN 92
Income Tax Act, 1961 — Section 256(2), 40A(7), 40A(7)(b)(i), 40A(7)(b)(ii)
High Courts10 Apr 1989
Kishori Lal Kishwar Vs Gurbax Singh and Others
Delhi High Court · (1989) 2 ACC 152 : (1989) ACJ 1045
High Courts10 Apr 1989
Sat Pal Bakshi Vs Durga Dass and others
Delhi High Court · (1989) 66 CompCas 40
High Courts10 Apr 1989
Puran Chand Nagia Vs The Aviation Employees Cooperative House Building Society
Delhi High Court · (1989) 2 ARBLR 207 : (1989) 38 DLT 188
High Courts07 Apr 1989
Hyder Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 159 : (1989) 2 ILR Delhi 369
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Apr 1989
Shyam Khanna Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 617(2)
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)