COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 16 of 30
Durga Das Uppal Vs Union of India and Others
Delhi High Court · (1989) 78 CTR 182 : (1989) 39 DLT 25 : (1990) 1 ILR Delhi 42 : (1989) 180 ITR 164 : (1989) 45 TAXMAN 174
Rajinder Singh @ Raju Vs Union of India and Others
Delhi High Court · (1989) 25 ECR 249 : (1990) 2 ILR Delhi 188 : (1989) ILR Delhi 188
Adesh Aggarwal Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 523 : (1989) 38 DLT 331
Parammal Abdul Rahiman @ Abdu Rahiman Vs Union of India (UOI) and Others
Delhi High Court · (1989) 23 ECR 321
Raju Anand Vs Madhu Kumari
Delhi High Court · (1989) 39 DLT 21 : (1989) RLR 365
K. Mohd Kunhi Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 529 : (1989) 38 DLT 333
Ram Saroop Vs Ram Nath and Another
Delhi High Court · (1989) 38 DLT 473 : (1990) 1 ILR Delhi 152
Union of India and another Vs M/s. Northern Plastics Ltd.
Delhi High Court · AIR 1990 Delhi 129 : (1989) 24 ECC 1
Urmila Devi Vs State
Delhi High Court · (1989) ILR Delhi 135 : (1989) 2 RCR(Criminal) 344
Rose Educational Scientific and Cultural Society (Regd.) and others Vs Union of India and others
Delhi High Court · AIR 1990 Delhi 75 : (1989) 38 DLT 344 : (1989) 17 DRJ 132 : (1989) RLR 329
Surinder Singh Bindra and Others Vs M/s. Hindustan Fasteners (P.) Ltd. and Others
Delhi High Court · AIR 1990 Delhi 32 : (1990) 69 CompCas 718
Indian Cable Company Limited Vs Prem Chandra Sharma
Delhi High Court · (1989) 39 DLT 87 : (1989) 17 DRJ 53 : (1989) RLR 495
Rajinder Prasad Jain Vs New Delhi Municipal Committee and Others
Delhi High Court · (1989) 39 DLT 138 : (1989) RLR 317
Commissioner of Sales Tax Vs Chinar Restaurant
Delhi High Court · (1989) 05 DEL CK 0031
Kiran Bedi and Others Vs Delhi Administration and Others
Delhi High Court · (1989) 38 DLT 270
Jain Plastic Industry and Others Vs Gopi Chand
Delhi High Court · AIR 1990 Delhi 51 : (1989) 38 DLT 445
Commissioner of Income Tax Vs Delhi Automobiles (P.) Ltd.
Delhi High Court · (1989) 79 CTR 150 : (1990) 185 ITR 330