High Courts11 Jul 1989
Commissioner of Income Tax Vs Smt Pushpawati Goel
Delhi High Court · (1990) 48 TAXMAN 130
Income Tax Act, 1961 — Section 256(2), 263, 64, 64(1)(vi)
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 14 of 30
High Courts11 Jul 1989
Commissioner of Income Tax Vs Anand Iron and Steel Industries
Delhi High Court · (1989) 47 TAXMAN 453
Income Tax Act, 1961 — Section 256(1), 256(1)(ii), 256(2), 263, 41(2)
High Courts10 Jul 1989
Vijay Kumar Vs Shokat Ali and Others
Delhi High Court · (1991) ACJ 266 : (1990) 41 DLT 80 : (1989) RLR 346
High Courts07 Jul 1989
Pradeep Kumar Kalra Vs Delhi Development Authority and Another
Delhi High Court · (1989) 2 ARBLR 414 : (1989) 39 DLT 194
High Courts06 Jul 1989
Harish Uppal Vs Neera Dixit
Delhi High Court · (1989) 17 DRJ 100 : (1989) RLR 372
High Courts04 Jul 1989
P.D. Gupta Vs Reserve Bank of India
Delhi High Court · (1989) 59 FLR 216 : (1989) RLR 337
High Courts04 Jul 1989
Parmod Kumar Vs State
Delhi High Court · (1989) 39 DLT 45 : (1990) 1 ILR Delhi 460
High Courts03 Jul 1989
M. Jaya Kumar Vs State of Kerala and Others
Delhi High Court · (1989) ILR Delhi 77
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)
High Courts03 Jul 1989
Susheel Saran and Another Vs Director of Advertising and Visual Publicity and Others
Delhi High Court · (1989) 17 DRJ 295
High Courts03 Jul 1989
Joti Prasad Bala Prasad Vs A.C.T. Developers (P.) Ltd.
Delhi High Court · (1990) 68 CompCas 601
High Courts03 Jul 1989
Santosh Kumari and Others Vs Mohammad Arshad Khan and Others
Delhi High Court · (1989) ILR Delhi 81
High Courts26 Jun 1989
Subhash Chopra and Another Vs State
Delhi High Court · (1989) 39 DLT 297
Succession Act, 1925 — Section 291
High Courts14 Jun 1989
Nathu Ram Vs State
Delhi High Court · (1990) CriLJ 806 : (1989) 39 DLT 103 : (1989) 17 DRJ 249 : (1989) 24 ECC 139 : (1990) 1 ILR Delhi 604 : (1989) 2 RCR(Criminal) 223
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts07 Jun 1989
Satish Kumar Vs Narcotics Control Bureau
Delhi High Court · (1989) 17 DRJ 257 : (1990) 26 ECR 342 : (1989) ILR Delhi 84 : (1989) 2 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts01 Jun 1989
MID LAND FRUIT and VEGETABLE PRODUCTS (INDIA) (P.) LTD. Vs INSPECTING ASSISTANT COMMISSIONER.
Delhi High Court · (1989) 30 ITD 470
High Courts26 May 1989
S. Bhupinder Singh Makkar Vs Narinder Kaur and Others
Delhi High Court · (1989) 17 DRJ 97 : (1989) 2 RCR(Criminal) 253 : (1989) RLR 380
High Courts26 May 1989
Anurag Chopra and others Vs State and others
Delhi High Court · (1990) 1 RCR(Criminal) 179
High Courts26 May 1989
Pukh Raj Jain Vs Smt. Padma Kashyap and Another
Delhi High Court · AIR 1990 Delhi 159 : (1989) 39 DLT 70 : (1989) 17 DRJ 187 : (1989) RLR 546