High Courts26 May 1989
Ajit Prasad Jain Vs N.K. Widhani and Others
Delhi High Court · AIR 1990 Delhi 42 : (1989) 38 DLT 456 : (1990) 26 ECC 284
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 15 of 30
High Courts25 May 1989
Khushbir Singh Vs State
Delhi High Court · AIR 1990 Delhi 59 : (1989) 39 DLT 37
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts25 May 1989
Vijay Singh Vs Wadia Institute of Himalayan Geology Society
Delhi High Court · (1989) 39 DLT 169
High Courts25 May 1989
Great Eastern Shipping Co. Ltd. and Another Vs Union of India and Another
Delhi High Court · AIR 1989 Delhi 289 : (1994) 52 ECR 679 : (1992) 58 ELT 374 : (1989) 2 ILR Delhi 1
High Courts24 May 1989
K.C. Bhatia and Associate Vs Urban Improvements Co. (P) Ltd.
Delhi High Court · (1989) 2 ARBLR 308 : (1989) 2 Crimes 512 : (1989) 39 DLT 1 : (1989) ILR Delhi 349
High Courts24 May 1989
Ishwar Parasram Punjabi Vs Union of India and Another
Delhi High Court · (1989) 38 DLT 381 : (1989) 23 ECR 200 : (1989) 2 ILR Delhi 104
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts24 May 1989
W.S. Construction Co. Vs Hindustan Steel Works Construction Ltd.
Delhi High Court · AIR 1990 Delhi 134 : (1989) 2 ARBLR 253 : (1990) 68 CompCas 286 : (1989) 38 DLT 452
High Courts24 May 1989
M/s. W.S. Construction Co. Vs M/s. Hindustan Steel Works Construction Ltd.
Delhi High Court · AIR 1990 Delhi 134 : (1989) 2 ARBLR 253 : (1990) 68 CompCas 286 : (1989) 38 DLT 452
High Courts24 May 1989
Sarbjit Singh and Others Vs All India Fine Arts and Crafts Soclety and Others
Delhi High Court · (1989) ILR Delhi 585
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 14Societies Registration Act, 1860 — Section 15
High Courts23 May 1989
Industrial Finance Corporation of India and another Vs Century Metals Ltd. and another
Delhi High Court · AIR 1990 Delhi 186 : (1992) 2 BC 546 : (1992) 73 CompCas 630
High Courts23 May 1989
Friends Central Government Employees Co-operative House Building Society Limited Vs Registrar, Co-operative Societies and Others
Delhi High Court · (1989) 38 DLT 467
High Courts22 May 1989
Bansal Plastic Industries Vs Neeraj Toys Industries and Another
Delhi High Court · (1989) 39 DLT 418 : (1989) 17 DRJ 47
High Courts19 May 1989
Suwa Ram through Baghu Ram Vs Union of India (UOI) and Others
Delhi High Court · (1989) 25 ECR 142
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 9(1)
High Courts19 May 1989
A.N. Shervani and Another Vs Lt. Governor and Others
Delhi High Court · (1989) 38 DLT 357 : (1989) RLR 296
High Courts18 May 1989Dismissed
Ratni and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1990) ACJ 731
High Courts15 May 1989
Balbir Singh Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 233
High Courts12 May 1989
P.C. Bohra and Others Vs National Sports Club of India
Delhi High Court · (1991) 70 CompCas 333 : (1990) ILR Delhi 618
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 May 1989
Sansar Chand Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 508 : (1989) 38 DLT 338 : (1989) 17 DRJ 108
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10