Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1), 3(1), 8Constitution of India, 1950 — Article 22(4)Narcotic Drugs and Psychotropic Substances (Amendment) Act, 1988 — Section 10(1)

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High Courts24 Feb 1989

Geeta Vs State (Delhi Administration)

Delhi High Court · (1989) 38 DLT 76 : (1989) 16 DRJ 338 : (1989) 24 ECC 137 : (1989) 1 ILR Delhi 380 : (1989) 1 RCR(Criminal) 547

Drugs and Cosmetics Act, 1940 — Section 23Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 80

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High Courts23 Feb 1989Dismissed

Vinay Chaudhary Vs The State

Delhi High Court · (2002) 100 DLT 366 : (2002) 64 DRJ 498 : (1989) 2 RCR(Criminal) 496

Penal Code, 1860 (IPC) — Section 299, 302, 304

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High Courts23 Feb 1989

Surinder Mehta Vs K.L. Verma and Others

Delhi High Court · (1989) ILR Delhi 231

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3

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High Courts23 Feb 1989

Nisha Sharma and Others Vs Vinod Kumar Sharma

Delhi High Court · (1989) ILR Delhi 385 : (1989) RLR 130

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High Courts23 Feb 1989

Vinay Choudhary Vs State

Delhi High Court · (1989) ILR Delhi 659

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High Courts23 Feb 1989

Prem Kumar Parmar Vs State (Central Bureau of Investigation) Lalit Kumar Parmar Vs State(CBD) Savita Parmar and Others Vs State(Delhi Administration)

Delhi High Court · (1990) 2 Crimes 384 : (1989) ILR Delhi 15 : (1989) RLR 131

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High Courts22 Feb 1989

R.B. Ch. Rochi Ram Khattar and Sons Vs Baldev Raj Sobti and Others

Delhi High Court · (1989) 2 ACC 94

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High Courts22 Feb 1989

Promilla Kapur Vs Yash Pal Bhasin and Others

Delhi High Court · (1989) ILR Delhi 387 : (1989) 2 RCR(Criminal) 335 : (1989) RLR 122

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High Courts22 Feb 1989

Dr. Promilla Kapur Vs Yash Pal Bhasin and others

Delhi High Court · (1989) ILR Delhi 387 : (1989) RLR 122

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