High Courts15 Jun 2015Allowed
Swapnil Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0200
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302
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Bombay High Court judgments
73,288 judgments · page 911 of 3,665
High Courts15 Jun 2015
The Commissioner of Income Tax-14 Vs Kewal Silk Mills
Bombay High Court · (2015) 06 BOM CK 0177
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15, 15A, 15B, 2(11), 5 (1)Income Tax Act, 1961 - Section 2(14), 260-A, 54EC
High Courts15 Jun 2015Dismissed
Pandurang Laxman Kadam and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 336
Constitution of India, 1950 - Article 226, 243ZH(b)Maharashtra Co-operative Societies Act, 1960 - Section 144-F, 144-L, 144-T, 144-X, 16Representation of the People Act, 1951 - Section 100(1)(d)
High Courts15 Jun 2015
The Indian Express Limited Vs P.P. Kothari and Others
Bombay High Court · (2015) 4 ABR 672 : (2015) 6 BomCR 398 : (2015) 147 FLR 650 : (2015) LabIC 3340 : (2016) LLR 58 : (2015) LLR 850 : (2015) 6 MhLj 199
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 17, 17(1), 17(2), 2(d), 2(f)
High Courts15 Jun 2015
Sushama Sushilkumar Dalmia Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 188
Criminal Procedure Code, 1973 (CrPC) - Section 372, 378, 392Penal Code, 1860 (IPC) - Section 306, 34, 498-A
High Courts15 Jun 2015Dismissed
Mukesh Ramphool Gupta Vs Ramakant Keshawdeo Sharma and Others
Bombay High Court · (2015) 06 BOM CK 0115
Civil Procedure Code, 1908 (CPC) - Section 115Specific Relief Act, 1963 - Section 6, 6(4)
High Courts15 Jun 2015Dismissed
Vidarbha Sahitya Sangh Vs Hiraman Nathuji Dhange and Others
Bombay High Court · (2015) 06 BOM CK 0107
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts15 Jun 2015Disposed off
Sarabjeet Singh Gopal Singh Baweja Vs Faiyaz Rangwala and Others
Bombay High Court · (2015) 6 BomCR 39
High Courts15 Jun 2015Allowed
Dinesh Chandrikaprasad Phatak Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3980 : (2015) 3 BomCR(Cri) 588
Penal Code, 1860 (IPC) - Section 395, 441, 442, 447, 448
High Courts15 Jun 2015Disposed off
Archer Trading House Pvt. Ltd. and Others Vs Eurobond Industries Limited
Bombay High Court · (2015) 4 ABR 720 : (2015) 5 BomCR 761 : (2015) 63 PTC 70
Trade Marks Act, 1999 - Section 12, 124(5), 34, 47, 47(1)
High Courts15 Jun 2015Disposed off
Banganga Cooperative Housing Society Ltd. and Others Vs Vasanti Gajanan Nerurkar and Others
Bombay High Court · (2015) 4 ABR 639 : (2015) 5 BomCR 813
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 13, Order 18 Rule 2, Order 18 Rule 4, Order 18 Rule 5, Order 18 Rule 8Evidence Act, 1872 - Section 1, 114
High Courts15 Jun 2015Disposed off
Kedar Chandrakant Berde Vs Rishabraj Housing and Others
Bombay High Court · (2015) 6 BomCR 602 : (2016) 1 MhLj 544
High Courts15 Jun 2015Dismissed
Madhukar Dhondiba Hajare Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0051
Penal Code, 1860 (IPC) - Section 300, 302
High Courts12 Jun 2015Allowed
Vito Joao Lobo de Souza Ticlo and Others Vs Nuno Xavier Lobo de Sauza Ticlo and Others
Bombay High Court · (2015) 5 BomCR 554
High Courts12 Jun 2015Dismissed
Hema Achyut Shah and Others Vs Princess Ujawala Raje
Bombay High Court · (2015) 5 ABR 266 : (2015) 6 BomCR 511
High Courts12 Jun 2015
Commissioner of Income Tax Vs Hindustan Aluminum Corporation Ltd.
Bombay High Court · (2015) 06 BOM CK 0279
Income Tax Act, 1961 - Section 256(1)
High Courts12 Jun 2015
Yeshwant Laxman Pai Raikar and Others Vs Laxman V. Singbal and Others
Bombay High Court · (2015) 06 BOM CK 0273
Evidence Act, 1872 - Section 65
High Courts12 Jun 2015Partly Allowed
Babasaheb Balaji Thokal Vs The Executive Engineer, Beed Irrigation Division and Others
Bombay High Court · (2015) 06 BOM CK 0269
Industrial Disputes Act, 1947 - Section 17B, 25B, 25F, 25GMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28(1), 44, 50
High Courts12 Jun 2015Allowed
Babulal and Others Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0249
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts12 Jun 2015Allowed
Amit Raju Jadhav Vs Sau. Puja Amit Jadhav
Bombay High Court · (2015) 06 BOM CK 0247
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)