High Courts17 Jun 2015Disposed Off
Nityanand Jagan Shetty Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 4249
Penal Code, 1860 (IPC) - Section 201, 307
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 909 of 3,665
High Courts17 Jun 2015Allowed
Sambhaji Chandrabhan Nalawade Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3645
Penal Code, 1860 (IPC) - Section 304-B, 306, 34, 498-A
High Courts17 Jun 2015Partly Allowed
Gangadhar Shankar Dale and Others Vs Mahatma Phule Krishi Vidyapeeth and Others
Bombay High Court · (2015) 06 BOM CK 0266
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts17 Jun 2015Disposed off
Bapu Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0260
High Courts17 Jun 2015
Parth Anil Thacker Vs Govt. of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 453
High Courts17 Jun 2015Disposed off
Siddhivinayak Moreshwar Gawade Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3576
Criminal Procedure Code, 1973 (CrPC) - Section 28Penal Code, 1860 (IPC) - Section 363, 365, 376
High Courts17 Jun 2015Allowed
Gunwant Vs The Zilla Parishad, Gondia and Others
Bombay High Court · (2015) 06 BOM CK 0202
High Courts17 Jun 2015
Director of Income Tax (International Taxation) Vs Credit Agricole Indosuez
Bombay High Court · (2015) 280 CTR 491 : (2015) 377 ITR 102
Income Tax Act, 1961 - Section 10(15), 10(15)(iv)(h), 14A, 244A, 260A
High Courts17 Jun 2015Allowed
The Zilla Parishad Vs Maya Tukaram Sonawane
Bombay High Court · (2015) 6 BomCR 28 : (2016) 2 MhLj 66
Industrial Disputes Act, 1947 - Section 33-AMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28(1), 30(2)
High Courts17 Jun 2015Dismissed
Seed Industries Association of Maharashtra and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 577 : (2015) 5 BomCR 799
Constitution of India, 1950 - Article 226Maharashtra Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2009 - Section 10, 3
High Courts17 Jun 2015Dismissed
Jivaraj Vs The State of Maharashtra and Others
Bombay High Court · (2015) 3 BomCR(Cri) 333
Criminal Procedure Code, 1973 (CrPC) - Section 319, 41, 438Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts17 Jun 2015
Rajendrakumar Shivnarayan Saraiya Vs Dhuribai and Others
Bombay High Court · (2015) 06 BOM CK 0065
High Courts17 Jun 2015Allowed
Mukta Vs Sachin
Bombay High Court · (2015) 5 ALLMR 817 : (2015) 6 BomCR 536 : (2015) 5 MhLj 848
High Courts17 Jun 2015
Maharani Prints Vs Bhaktawar Construction Company (P) Ltd.
Bombay High Court · (2015) 06 BOM CK 0057
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, 11(3), 12, 12(1), 12(2)Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Transfer of Property Act, 1882 - Section 106
High Courts17 Jun 2015Dismissed
Subhash Devya Ravate Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0049
Penal Code, 1860 (IPC) - Section 302
High Courts16 Jun 2015
Commissioner of Income Tax-2 Vs Elde Electricals Agencies P. Ltd.
Bombay High Court · (2015) 06 BOM CK 0278
Income Tax Act, 1961 - Section 41, 41(1)
High Courts16 Jun 2015
Kunal S. Surana Vs Income Tax Officer (14(1)(3))
Bombay High Court · (2015) 06 BOM CK 0276
Income Tax Act, 1961 - Section 260-A
High Courts16 Jun 2015Dismissed
Vinay and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0258
Arms Act, 1959 - Section 4(25)Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 324, 34
High Courts16 Jun 2015Disposed off
Ramesh and Others Vs The Assistant Charity Commissioner, Bhandara and Others
Bombay High Court · (2015) 06 BOM CK 0257
Evidence Act, 1872 - Section 45, 47, 73
High Courts16 Jun 2015Allowed
Yadavrao Vs Prabhakarrao
Bombay High Court · (2015) 06 BOM CK 0255
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 14, 14(1), 15, 15(1)(a), 15(2)(1)(a)