High Courts12 Sept 1902
Joitaram Ramkrishna Vs Ramkrishna Mandal and Another
Bombay High Court · (1904) ILR (Bom) 20
Transfer of Property Act, 1882 — Section 123
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Bombay High Court · (1904) ILR (Bom) 20
Bombay High Court · (1904) ILR (Bom) 15
Bombay High Court · (1904) ILR (Bom) 420
Bombay High Court · (1904) ILR (Bom) 14
Bombay High Court · (1904) ILR (Bom) 1
Bombay High Court · (1904) ILR (Bom) 46
Bombay High Court · 2 Ind. Cas. 150