COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 908 of 3,665

High Courts18 Jun 2015

President, Rashtriya Adarsh Vidyalaya Shikshan Mandal and Others Vs Baban and Others

Bombay High Court · (2015) 6 MhLj 302

Industrial Disputes Act, 1947 - Section 2(s), 33-C(2)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(26), 2(s), 9

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High Courts18 Jun 2015Dismissed

Yeshwant Pandurang Keer Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 3768

Penal Code, 1860 (IPC) - Section 302, 307, 34

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High Courts18 Jun 2015Dismissed

The State of Maharashtra Vs Vasant and Others

Bombay High Court · (2015) ALLMR(Cri) 3649

Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 504

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High Courts18 Jun 2015Dismissed

The State of Maharashtra Vs Arun and Others

Bombay High Court · (2015) ALLMR(Cri) 3640

Penal Code, 1860 (IPC) - Section 306, 34, 498A

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High Courts18 Jun 2015Dismissed

Sanjay Babu Kadam and Others Vs Babasaheb Balu Kadale and Others

Bombay High Court · (2015) 4 ALLMR 852 : (2016) 1 BomCR 444

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High Courts18 Jun 2015Partly Allowed

Aurangabad Earth Movers Assocation and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 06 BOM CK 0261

Motor Vehicles Act, 1988 - Section 2(28), 3

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High Courts18 Jun 2015Dismissed

State of Maharashtra Vs Lala and Others

Bombay High Court · (2015) 06 BOM CK 0250

Criminal Procedure Code, 1973 (CrPC) - Section 161, 378(3), 458Penal Code, 1860 (IPC) - Section 302, 34

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High Courts18 Jun 2015Allowed

Gangadhar Nanhodasji Hedau Vs Sau. Kunda

Bombay High Court · (2015) 06 BOM CK 0240

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia), 23

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High Courts18 Jun 2015

Gulab Mahiboob Bagwan Vs Damu Kashinath Bhosale

Bombay High Court · (2015) 4 ALLMR 899 : (2016) 1 BomCR 412 : (2015) 5 MhLj 235

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High Courts18 Jun 2015

Zodiac Developers Pvt. Ltd. Vs Principal Commissioner of Income Tax-8

Bombay High Court · (2015) 234 TAXMAN 66

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 127(2)

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High Courts18 Jun 2015

The Superintendent of Police Vs Satish and Others

Bombay High Court · (2016) ALLMR(Cri) 472 : (2015) 4 BomCR(Cri) 587 : (2016) CriLJ 1150

Criminal Procedure Code, 1973 (CrPC) - Section 11, 13, 14, 156, 156(3)Prevention of Corruption Act, 1988 - Section 4

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High Courts18 Jun 2015Partly Allowed

Rangnath and Others Vs The Director and Others

Bombay High Court · (2015) 147 FLR 953 : (2015) 3 LLJ 275 : (2015) 4 LLN 619 : (2016) 1 MhLj 205

Bombay Industrial Relations Act, 1946 - Section 85Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 17B, 2(j), 25(F), 25F

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High Courts18 Jun 2015

Dhiren Lalit Shah and Others Vs Sandeep and Company and Others

Bombay High Court · (2015) 06 BOM CK 0137

Arbitration and Conciliation Act, 1996 - Section 16, 37

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High Courts18 Jun 2015Dismissed

Pramod Madanlal Rathi Vs State of Maharashtra

Bombay High Court · (2015) 4 BomCR(Cri) 187

Prevention of Food Adulteration Act, 1954 - Section 13, 13(2), 13(2-E), 13(3)

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High Courts18 Jun 2015Partly Allowed

Madhavrao and Others Vs The State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 4727 : (2015) 3 BomCR(Cri) 731 : (2016) 1 DMC 577

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B

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High Courts18 Jun 2015Dismissed

Sitaram Bhaskar Raut and Others Vs Hari Ram Gharat and Others

Bombay High Court · (2015) 5 ALLMR 821 : (2015) 6 BomCR 524 : (2015) 5 MhLj 863

Bombay Tenancy and Agricultural Lands Act, 1948 - Section 43Transfer of Property Act, 1882 - Section 53A

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High Courts18 Jun 2015

Paramveersingh Santoshsingh Saini Vs Tarachand

Bombay High Court · (2015) 4 ABR 635 : (2015) 4 ALLMR 862 : (2015) 6 BomCR 227 : (2015) 5 MhLj 747

Civil Procedure Code, 1908 (CPC) - Section 11Maharashtra Rent Control Act, 1999 - Section 34Provincial Small Cause Courts Act, 1887 - Section 17

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High Courts18 Jun 2015Allowed

Ozone Land Agro Private Limited Vs State of Maharashtra and Others

Bombay High Court · (2015) 4 ABR 680 : (2015) 6 ALLMR 599 : (2016) 1 MhLj 483

Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 2(f)(iii), 35, 35(1), 35(3), 35(4)Maharashtra Private Forests (Acquisition) Act, 1975 - Section 2(f)(ii), 2(f)(iii)

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High Courts18 Jun 2015

Shewalkar Developers Ltd. Vs Rupee Cooperative Bank Ltd. and Others

Bombay High Court · (2016) 1 ABR 636 : (2016) 1 MhLj 382

Constitution of India, 1950 - Article 226, 227Maharashtra Co-operative Societies Act, 1960 - Section 101Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)

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High Courts17 Jun 2015Dismissed

Vrushiket and Others Vs Pamabai and Others

Bombay High Court · (2015) ALLMR(Cri) 4555

Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2(g), 20

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