High Courts23 Jun 2015Dismissed
Mrugendrasingh Ajitsinh Ghatge Vs SICOM Limited and Others
Bombay High Court · (2015) 06 BOM CK 0311
State Financial Corporations Act, 1951 - Section 31(1)(aa), 32(1)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 906 of 3,665
High Courts23 Jun 2015Allowed
Jehangir Maneck Engineer and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0309
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 169, 482Maharashtra Rent Control Act, 1999 - Section 7(15)(d)
High Courts23 Jun 2015
Sunil Devnath Mhase Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3643
Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts23 Jun 2015Allowed
Mohammad Irfan Usman Mulla and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3631 : (2015) 4 CCR 550
Penal Code, 1860 (IPC) - Section 489B
High Courts23 Jun 2015Allowed
Deepak Dilip Khivasara Vs State of Maharashtra and Others
Bombay High Court · (2015) 3 BomCR(Cri) 586
High Courts23 Jun 2015Dismissed
The Municipal Corporation, Latur Vs Subhash Shankarrao Khalde and Others
Bombay High Court · (2015) 06 BOM CK 0271
Land Acquisition Act, 1894 - Section 4, 4(1), 6, 9
High Courts23 Jun 2015Partly Allowed
Municipal Council, Beed Vs Subhash and Others
Bombay High Court · (2015) 06 BOM CK 0268
Industrial Disputes Act, 1947 - Section 17(B), 17B, 2(oo)(bb), 25(B), 25F
High Courts23 Jun 2015Dismissed
Mahadev Vs Sachin and Others
Bombay High Court · (2015) 06 BOM CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts23 Jun 2015Dismissed
State of Maharashtra Vs Sudhakar Maroti Girde and Others
Bombay High Court · (2015) 06 BOM CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts23 Jun 2015
Pferd Tools Pvt. Ltd. Vs The Commissioner of Sales Tax, Maharashtra State
Bombay High Court · (2015) 83 VST 360
Bombay Sales Tax Act, 1959 - Section 41Central Sales Tax Act, 1956 - Section 5, 7Constitution of India, 1950 - Article 366
High Courts23 Jun 2015Dismissed
The New Aarti Co-operative Housing Society Limited Vs Kabra Estate and Investment Consultants
Bombay High Court · (2015) 06 BOM CK 0221
Arbitration and Conciliation Act, 1996 - Section 14, 17, 19(b), 37, 9Contract Act, 1872 - Section 55Mumbai Municipal Corporation Act, 1888 - Section 354
High Courts23 Jun 2015Dismissed
Vinod Ramgopalji Maheshwari Vs Shobha and Others
Bombay High Court · (2015) 06 BOM CK 0214
Criminal Procedure Code, 1973 (CrPC) - Section 397, 482Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 34, 499, 500
High Courts23 Jun 2015Allowed
Hemantkumar and Company and Others Vs J.C.P.L. Farma Private Limited and Others
Bombay High Court · (2015) 06 BOM CK 0192
Evidence Act, 1872 - Section 123Stamp Act, 1899 - Section 36
High Courts23 Jun 2015
The Divisional Controller, Maharashtra State Road Transport Corporation Vs Trimbak
Bombay High Court · (2015) 06 BOM CK 0187
High Courts23 Jun 2015
District Women and Child Welfare Officer Vs Sunita Arun Barbade
Bombay High Court · (2015) 147 FLR 241 : (2015) 3 LLJ 510 : (2016) 2 MhLj 117
Industrial Disputes Act, 1947 - Section 25(B)
High Courts23 Jun 2015
Commissioner of Income Tax-8 Vs Industrial X-Ray and Allied Radiographers (India) Pvt. Ltd.
Bombay High Court · (2015) 06 BOM CK 0167
Income Tax Act, 1961 - Section 260A, 28(iv), 28(v), 41(1)
High Courts23 Jun 2015Dismissed
State of Maharashtra Vs Arun Gopalrao Verulkar
Bombay High Court · (2016) ALLMR(Cri) 126 : (2015) 4 BomCR(Cri) 621 : (2015) 3 Crimes 462
Criminal Law (Amendment) Act, 2013 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3), 377, 377(1), 377(3)Penal Code, 1860 (IPC) - Section 342, 376, 376(1), 506, 506(2)
High Courts23 Jun 2015Dismissed
Suresh Vishnu Patil Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 713
Penal Code, 1860 (IPC) - Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(ii)(v)
High Courts23 Jun 2015Dismissed
State of Maharashtra and Others Vs Surekha Umakant Kasale and Others
Bombay High Court · (2015) ALLMR(Cri) 4631 : (2015) 3 BomCR(Cri) 797
Criminal Procedure Code, 1973 (CrPC) - Section 378Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 309, 324
High Courts23 Jun 2015Dismissed
Umanath Naik and Others Vs Vinayak Shrinivas Naik and Others
Bombay High Court · (2015) 06 BOM CK 0035
Limitation Act, 1963 - Section 22