High Courts25 Jun 2015Dismissed
Krushna Mali Samaj Hitswanrdhak Sanstha Vs Ashok Nathu Mali and Others
Bombay High Court · (2015) 06 BOM CK 0265
Maharashtra Public Trusts Act, 1950 - Section 2, 73A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 904 of 3,665
High Courts25 Jun 2015Partly Allowed
The Maharashtra State Road Transport Corporation Vs Rajendra Shankarrao Korke and Others
Bombay High Court · (2015) 06 BOM CK 0262
High Courts25 Jun 2015Allowed
Moreshwar Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0242
High Courts25 Jun 2015
Hindustan Unilever Limited Vs Deputy Commissioner of Income Tax-1(1) and Others
Bombay High Court · (2015) 279 CTR 71 : (2015) 377 ITR 281 : (2015) 233 TAXMAN 353
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 144C, 156, 220, 220(1)
High Courts25 Jun 2015Dismissed
Lalankumar Singh and Others Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 479 : (2015) 4 BomCR(Cri) 382
Companies Act, 1956 - Section 291Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 397 (2), 482
High Courts25 Jun 2015
Shripad Vishnu Agnihotri and Others Vs Madhusudan G. Shingnapurkar and Others
Bombay High Court · (2015) 06 BOM CK 0222
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13 (1)(b), 13(1)(b), 13(1)(g), 13(2)Constitution of India, 1950 - Article 227
High Courts25 Jun 2015Allowed
Sau. Shaila Balasaheb Kadam Vs Balasaheb Hindurao Kadam and Others
Bombay High Court · (2015) 06 BOM CK 0220
Civil Procedure Code, 1908 (CPC) - Section 103Hindu Adoptions and Maintenance Act, 1956 - Section 18Penal Code, 1860 (IPC) - Section 323, 494, 495, 498-A, 504
High Courts25 Jun 2015Partly Allowed
Rajaram Gopal Govekar Vs Arjun Gopal Govekar
Bombay High Court · (2015) 4 ALLMR 835 : (2016) 1 BomCR 404 : (2015) 5 MhLj 770
Registration Act, 1908 - Section 17
High Courts25 Jun 2015
Suraj Ajay Deshmukh Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 ALLMR 840
High Courts25 Jun 2015Allowed
Kiran Gorakh Shelke and Others Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 665
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts25 Jun 2015
Barkunbai Dadarao Shinde Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0154
Industrial Disputes Act, 1947 - Section 2(j), 2(s)
High Courts25 Jun 2015Dismissed
Navalji Cotspin Limited Vs Amravati Growers Co-Operative Spinning Ltd. and Others
Bombay High Court · (2015) 5 ALLMR 852 : (2016) 2 MhLj 134
Arbitration and Conciliation Act, 1996 - Section 8, 8(1)Constitution of India, 1950 - Article 226, 227Maharashtra Co-operative Societies Act, 1960 - Section 107, 164
High Courts25 Jun 2015Allowed
Vivekanand Rugnalaya Vs Ganga
Bombay High Court · (2015) 147 FLR 234 : (2015) 3 LLJ 322 : (2016) 2 MhLj 78
Industrial Disputes Act, 1947 - Section 18(1), 2(p)Payment of Wages Act, 1936 - Section 25(3), 7
High Courts25 Jun 2015Allowed
The Executive Engineer Vs Mohandas Chintaman Somkunwar
Bombay High Court · (2015) 4 ALLMR 842 : (2015) 147 FLR 449 : (2015) 3 LLJ 405 : (2015) LLR 1080 : (2015) 5 MhLj 794
Industrial Disputes Act, 1947 - Section 10, 12, 17B, 25F, 25G
High Courts25 Jun 2015
Prabhudayal Vs Shantabai and Others
Bombay High Court · (2016) 1 ABR 405 : (2016) 1 MhLj 262
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 14, Order 14 Rule 14, Order 14 Rule 2, Order 7 Rule 11Maharashtra Land Revenue Code, 1966 - Section 24, 25
High Courts25 Jun 2015
Rameshchandra D. Padia and Others Vs Jayantilal Nandlal Kothari and Others
Bombay High Court · (2015) 4 ABR 688
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13A2, 31E, 31F, 31F(2)Constitution of India, 1950 - Article 227Maharashtra Rent Control Act, 1999 - Section 22, 23, 24, 41, 44
High Courts25 Jun 2015Partly Allowed
Rajan Banawali Vs Dinesh Shirodkar and Others
Bombay High Court · (2015) 06 BOM CK 0134
Motor Vehicles Act, 1988 - Section 163-A
High Courts25 Jun 2015
Sushil Sadanand Sawant and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3745 : (2015) 4 BomCR(Cri) 91
Criminal Procedure Code, 1973 (CrPC) - Section 109, 110, 197, 197(1), 313Penal Code, 1860 (IPC) - Section 323, 34, 504, 506Probation of Offenders Act, 1958 - Section 11, 11(2), 11(4), 3, 4
High Courts25 Jun 2015Dismissed
Sanjay Purshottam Patankar Vs Prajakta Pramnod Patil
Bombay High Court · (2015) 5 ALLMR 570 : (2015) 6 MhLj 533
Hindu Succession Act, 1956 - Section 14, 14(1), 8, 9
High Courts25 Jun 2015Allowed
Jamshed Jal Menesse Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 125
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 145Penal Code, 1860 (IPC) - Section 341, 380, 451, 454, 457