High Courts30 Jun 2015Dismissed
Rose Publicity Vs ''A'' Group Associates and Others
Bombay High Court · (2015) 06 BOM CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 902 of 3,665
High Courts30 Jun 2015Disposed off
Glenmark Pharmaceuticals Ltd. Vs G.R.A.F. Laboratories Pvt. Ltd. and Others
Bombay High Court · (2015) 63 PTC 306
High Courts30 Jun 2015Dismissed
State Vs Shivanand Bishirotti
Bombay High Court · (2015) 3 BomCR(Cri) 805
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Motor Vehicles Act, 1988 - Section 134(a), 134(b)Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts29 Jun 2015Disposed Off
IPCA Laboratories Pvt. Ltd. Vs Savita Pharmaceuticals Pvt. Ltd.
Bombay High Court · (2015) 06 BOM CK 0315
High Courts29 Jun 2015Disposed Off
Riyaz Ahmed Noormohammed Bagwan Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0313
Constitution of India, 1950 - Article 226
High Courts29 Jun 2015
Super Label Mfg. Co. Vs The Union of India and Others
Bombay High Court · (2015) 324 ELT 290 : (2015) 51 GST 763
Central Excises and Salt Act, 1944 - Section 35C
High Courts29 Jun 2015
Commissioner of Income Tax-10 Vs Indian Oil Corporation Ltd.
Bombay High Court · (2015) 06 BOM CK 0285
Income Tax Act, 1961 - Section 260-A, 80-I, 80-IB, 80-M
High Courts29 Jun 2015
Commissioner of Income Tax-21 Vs Savitridevi Ringshia
Bombay High Court · (2015) 06 BOM CK 0284
Income Tax Act, 1961 - Section 260-A
High Courts29 Jun 2015Disposed off
Sarda Agro Oils Limited and Others Vs Union of Inida and Others
Bombay High Court · (2015) 323 ELT 475
High Courts29 Jun 2015
Pandit Ramchandra Kulkarni Vs Shrikant Ramchandra Kulkarni and Others
Bombay High Court · (2015) 4 ALLMR 861 : (2015) 5 MhLj 725
High Courts29 Jun 2015Allowed
Jagdish P. Deshpande Vs State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0274
Architects Act, 1972 - Section 2, 35Bombay Provincial Municipal Corporations Act, 1949 - Section 2, 2(e), 24, 30, 35Constitution of India, 1950 - Article 226, 254, 254(1)
High Courts29 Jun 2015
Ramdas Shamaji Chavan and Others Vs State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0216
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 307, 34
High Courts29 Jun 2015Allowed
Vaseem Iqbal Kapadia Vs Union of Inida and Others
Bombay High Court · (2015) 323 ELT 353
High Courts29 Jun 2015
Commissioner of Income Tax-4 Vs Hindustan Organics Chemicals Ltd.
Bombay High Court · (2015) 06 BOM CK 0166
Income Tax Act, 1961 - Section 260-A
High Courts29 Jun 2015
State of Maharashtra Vs Gorakh Pandurang Jedhe
Bombay High Court · (2016) 1 BomCR(Cri) 792
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts29 Jun 2015Partly Allowed
Reliance Communication Ltd. and Others Vs Abhijeet
Bombay High Court · (2016) 1 ABR 459 : (2016) 2 MhLj 106
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s)
High Courts29 Jun 2015Disposed off
Vimalbai Sahebrao Gawai and Others Vs Divisional Commissioner Amravati Division Amravati and Others
Bombay High Court · (2015) 4 ALLMR 833 : (2015) 5 MhLj 723
High Courts29 Jun 2015Dismissed
State of Maharashtra Vs Raghunath Ramchandra Sable
Bombay High Court · (2016) ALLMR(Cri) 545 : (2015) 4 BomCR(Cri) 231
Penal Code, 1860 (IPC) - Section 302, 307, 504
High Courts29 Jun 2015Disposed off
The Goa Foundation and Others Vs The North Goa Planning and Development Authority and Others
Bombay High Court · (2016) 2 ABR 340 : (2016) 1 ALLMR 557
Civil Procedure Code, 1908 (CPC) - Section 11, 13(b)Constitution of India, 1950 - Article 226Environment (Protection) Act, 1986 - Section 3(1), 3(2), 3(2)(v), 5
High Courts29 Jun 2015Dismissed
Bhaskar Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 85
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 169, 170Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1)(d), 13(1)(e), 13(2)