High Courts01 Jul 2015Dismissed
Ranajit S. Mukherjee Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 ABR 667 : (2015) 4 BomCR 489
Constitution of India, 1950 - Article 226Maharashtra Co-operative Societies Act, 1960 - Section 79A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 901 of 3,665
High Courts30 Jun 2015Dismissed
S.K.L. Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0323
Penal Code, 1860 (IPC) - Section 323, 34, 366, 376, 471
High Courts30 Jun 2015
Commissioner of Income Tax Vs Bisleri Sales Ltd.
Bombay High Court · (2015) 377 ITR 144
Income Tax Act, 1961 - Section 115JA, 115JB, 260A, 28(va), 55(2)(a)
High Courts30 Jun 2015
Hindustan Platinum Private Limited and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 85 VST 17
Central Sales Tax Act, 1956 - Section 6AConstitution of India, 1950 - Article 14, 19(1)(g), 265
High Courts30 Jun 2015Allowed
Chandrapal Khubiram Rajoriya Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0236
Penal Code, 1860 (IPC) - Section 302
High Courts30 Jun 2015Disposed off
Heera Laxmi Contractors Pvt. Ltd. Vs Dwarka and Others
Bombay High Court · (2015) 06 BOM CK 0232
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)
High Courts30 Jun 2015
J.J. Polyplast Private Ltd. and Others Vs The Ministry of Shipping and Others
Bombay High Court · (2015) 325 ELT 594
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 141, 141(2)
High Courts30 Jun 2015Allowed
S.S. Dave and Company Vs Zilla Parishad
Bombay High Court · (2015) 06 BOM CK 0229
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts30 Jun 2015Partly Allowed
Loni Vyankanath Vividh Karyakari Seva Sahakari Society Ltd. and Others Vs Dhanraj Dada Kakde and Others
Bombay High Court · (2016) 148 FLR 820 : (2016) 1 MhLj 362
Industrial Disputes Act, 1947 - Section 11A
High Courts30 Jun 2015
Manisha Koushik Bhowmik Vs Carol Petroleum Pvt. Ltd. and Others
Bombay High Court · (2016) ALLMR(Cri) 647
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 10, Order 30 Rule 4Companies Act, 1956 - Section 34Criminal Procedure Code, 1973 (CrPC) - Section 204, 482
High Courts30 Jun 2015Allowed
Madhukar and Others Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0219
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts30 Jun 2015Dismissed
The Divisional Controller, Maharashtra State Road Transport Corporation Vs Durgaprasad Ramchandra Gupta
Bombay High Court · (2015) 06 BOM CK 0196
High Courts30 Jun 2015Allowed
Ballappa Sidhappa Guddodagi and Others Vs Bhagavva Nagappa Magdum and Others
Bombay High Court · (2015) 4 ALLMR 854 : (2015) 5 MhLj 745
High Courts30 Jun 2015
Mangirish Logistix LLP. Vs Union of India and Others
Bombay High Court · (2015) 323 ELT 519
Constitution of India, 1950 - Article 14
High Courts30 Jun 2015Dismissed
State of Maharashtra Vs Kalu Sitaram Mane
Bombay High Court · (2016) 1 BomCR(Cri) 332
Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 7
High Courts30 Jun 2015Allowed
Rajendra Namdeorao Akre Vs Rajkumar Bhalerao Balbudhe and Others
Bombay High Court · (2016) 1 MhLj 184
High Courts30 Jun 2015Partly Allowed
Nitin Vs Ramesh and Others
Bombay High Court · (2016) 1 ABR 626 : (2015) 146 FLR 519
Penal Code, 1860 (IPC) - Section 304-AWorkmens Compensation Act, 1923 - Section 10, 12, 12(1), 2(e), 2(n)
High Courts30 Jun 2015Dismissed
Varun Beverages Ltd. Vs Abhay Shah and Others
Bombay High Court · (2015) 3 BomCR(Cri) 300
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts30 Jun 2015Disposed off
Kwality Rubber Works and Others Vs Ibrahim Mohammadali Vora
Bombay High Court · (2015) 4 ABR 824 : (2016) 1 MhLj 607
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 11, 12, 12(1), 12(2), 12(3)Maharashtra Rent Control Act, 1999 - Section 13, 15, 15(1), 15(2), 15(3)
High Courts30 Jun 2015Dismissed
Piraji Narayanrao Mathankar and Others Vs Laxman Upasrao Pote and Others
Bombay High Court · (2016) 1 MhLj 813
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 9 Rule 9