High Courts02 Jul 2015Disposed off
Balaji Constructions Vs Chandrakala Jaihind Bhure and Others
Bombay High Court · (2015) 6 ABR 422 : (2016) 148 FLR 825 : (2016) 1 MhLj 377
Motor Vehicles Act, 1988 - Section 146(1), 147(1), 147(1)(b)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 900 of 3,665
High Courts02 Jul 2015Dismissed
State of Maharashtra Vs Devidas
Bombay High Court · (2015) 07 BOM CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 164, 378(3)Penal Code, 1860 (IPC) - Section 302, 376, 511
High Courts02 Jul 2015Disposed off
Sayyed Kamaluddin Rafai and Others Vs Sayed Rashida Begum and Others
Bombay High Court · (2015) 07 BOM CK 0050
Waqf Act, 1995 - Section 36, 40, 46, 89
High Courts02 Jul 2015
Atul Nilkanth Deshpande and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 3 BomCR(Cri) 336
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 227, 482Evidence Act, 1872 - Section 40, 40, 41, 42, 43
High Courts02 Jul 2015Disposed off
Subham Dutt Vs The Convenor and Others
Bombay High Court · (2015) 6 ABR 140 : (2015) 4 BomCR 720
Constitution of India, 1950 - Article 226
High Courts02 Jul 2015Partly Allowed
Sudhakar Pandurang Jagtap and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3984 : (2015) 3 BomCR(Cri) 289
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)Penal Code, 1860 (IPC) - Section 109, 300, 302, 304, 325
High Courts02 Jul 2015Dismissed
State of Maharashtra Vs Santosh Baban Madhe
Bombay High Court · (2015) ALLMR(Cri) 4734 : (2015) 3 BomCR(Cri) 312
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302
High Courts02 Jul 2015Allowed
Tarachand Jamnadas Wagwani and Others Vs Anusayabai Bapuji Chandramore
Bombay High Court · (2015) 5 ABR 699
High Courts02 Jul 2015Dismissed
Pramod Mutalik Vs The State of Goa and Others
Bombay High Court · (2015) 07 BOM CK 0007
Constitution of India, 1950 - Article 14, 19, 21, 226, 25Criminal Procedure Code, 1973 (CrPC) - Section 134, 144Penal Code, 1860 (IPC) - Section 10(b), 143, 147, 149, 153A
High Courts02 Jul 2015
Meera S. Chiplunkar Vs Ashalata Rawji Kondkar and Others
Bombay High Court · (2015) ALLMR(Cri) 4721 : (2016) 1 BC 718 : (2015) 3 BomCR(Cri) 329
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts01 Jul 2015Allowed
Rajendra Dhondiba Jogdand and Others Vs State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 641 : (2015) 4 BomCR(Cri) 570
Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts01 Jul 2015Dismissed
Kalmeshvar Textile Mills Ltd. and Others Vs Ratnakar Baburao Chimote and Others
Bombay High Court · (2015) 07 BOM CK 0310
Bombay Industrial Relations Act, 1946 - Section 3(13), 42(1)Industrial Disputes Act, 1947 - Section 2(s), 25-OMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28
High Courts01 Jul 2015
Ajanta Pharma Limited Vs Transcend Therapeutics Pvt. Ltd. and Others
Bombay High Court · (2015) 07 BOM CK 0300
Trade Marks Act, 1999 - Section 134
High Courts01 Jul 2015
Lanvin Synthetics Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 322 ELT 168
High Courts01 Jul 2015Allowed
Deepak Vs The State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 406 : (2015) CriLJ 4833 : (2016) 1 Crimes 466 : (2016) 1 DMC 160 : (2015) 4 JCC 2551 : (2015) 3 RCR(Civil) 1037 : (2015) 3 RCR(Criminal) 1002
Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, 2(a), 2(f), 2(q), 2(s)
High Courts01 Jul 2015Partly Allowed
Dnyaneshwar Vs The Superintendent Engineer, Public Works Division and Others
Bombay High Court · (2015) 5 ABR 307 : (2015) LabIC 3665 : (2016) 2 MhLj 144
Industrial Disputes Act, 1947 - Section 10, 17, 17A, 20Limitation Act, 1963 - Section 29(2), 5
High Courts01 Jul 2015
Raymond Limited Vs Hemant Khandelwal and Others
Bombay High Court · (2015) 07 BOM CK 0080
High Courts01 Jul 2015
Chhaya Atul Pandya Vs Union of India
Bombay High Court · (2015) 323 ELT 521
Limitation Act, 1963 - Section 14
High Courts01 Jul 2015
The Vaishya Urban Co-operative Credit Society Ltd. Vs Alka Toraskar and Others
Bombay High Court · (2015) 07 BOM CK 0025
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Jul 2015Disposed off
EuroKids International Private Limited Vs Bhaskar Vidhyapeeth Shikshan Sanstha
Bombay High Court · (2015) 4 BomCR 734
Arbitration and Conciliation Act, 1996 - Section 16, 17, 8, 9Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11