COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 898 of 3,665

High Courts07 Jul 2015Dismissed

Board of Control For Cricket In India Vs Nimbus Communications Limited

Bombay High Court · (2015) 5 ABR 442

Arbitration and Conciliation Act, 1996 - Section 34, 34(4), 9Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6

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High Courts06 Jul 2015

The Commissioner of Income Tax-2 Vs Dalmia Dyechem Industries, Ltd.

Bombay High Court · (2015) 377 ITR 133 : (2015) 234 TAXMAN 9

Income Tax Act, 1961 - Section 260A, 271(1)(c)

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High Courts06 Jul 2015Dismissed

State of Maharashtra Vs Bhaskar Shankar Wagh and Others

Bombay High Court · (2015) 07 BOM CK 0326

Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 120B, 120-B, 409, 420, 465Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(c)(d), 13(2), 19, 20

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High Courts06 Jul 2015Dismissed

Ghanshyam Vs The State of Maharashtra

Bombay High Court · (2015) 4 BomCR(Cri) 115

Criminal Procedure Code, 1973 (CrPC) - Section 107, 313Penal Code, 1860 (IPC) - Section 302

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High Courts06 Jul 2015Dismissed

State of Maharashtra Vs Ramkishan and Others

Bombay High Court · (2015) ALLMR(Cri) 3633 : (2016) 1 BomCR(Cri) 465

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 201, 302, 309, 34

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High Courts06 Jul 2015Dismissed

Sitabai Vs Durgabai and Others

Bombay High Court · (2016) 1 MhLj 324

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High Courts06 Jul 2015Dismissed

Dajvip V. Patkar Vs Vina D. Patkar

Bombay High Court · (2015) 07 BOM CK 0193

Civil Procedure Code, 1908 (CPC) - Section 10, 9Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4

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High Courts06 Jul 2015Allowed

Deepak Jagannath Suryawanshi Vs Shantai Bahuuddeshiya Shaikshanik Sanskrutik Krida Mandal and Others

Bombay High Court · (2016) 1 ABR 272 : (2016) 2 BomCR 410 : (2015) 6 MhLj 953

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 8, 9

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High Courts06 Jul 2015Dismissed

Arifbhai Vs The State of Maharashtra and Others

Bombay High Court · (2015) 3 BomCR(Cri) 653 : (2015) 3 Crimes 488

Prevention of Food Adulteration Act, 1954 - Section 14, 14-A, 16, 19, 19(1)

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High Courts06 Jul 2015Allowed

IDBI Bank Limited Vs State of Goa and Others

Bombay High Court · (2015) 07 BOM CK 0187

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 14(1)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 17(3), 3(1)(o)

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High Courts06 Jul 2015

Bababhai Jamnadas and Others Vs Jaisingh V. Mariwala and Others

Bombay High Court · (2015) 07 BOM CK 0185

Presidency Small Cause Courts Act, 1882 - Section 41, 41 (1), 41(1)Specific Relief Act, 1963 - Section 41 (b)

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High Courts06 Jul 2015Dismissed

Ishwardas Asaram Deosinghani and Others Vs Kamalkishor Biharilal Kuswahe and Others

Bombay High Court · (2015) 07 BOM CK 0183

Bombay Court Fees Act, 1959 - Section 6(iv), 6(v), 8Civil Procedure Code, 1908 (CPC) - Section 115

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High Courts06 Jul 2015Dismissed

Tulshiram Babasaheb Mulik Vs The State of Maharashtra

Bombay High Court · (2016) ALLMR(Cri) 368 : (2015) 3 BomCR(Cri) 752

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376

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High Courts06 Jul 2015Partly Allowed

State of Maharashtra and Others Vs Bhaskar Asruba Satpute

Bombay High Court · (2015) 6 MhLj 788

Industrial Disputes Act, 1947 - Section 17(B), 25(B), 25(F)

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High Courts06 Jul 2015Disposed off

State of Maharashtra and Others Vs Shankar Vitthal Gulave and Others

Bombay High Court · (2015) 07 BOM CK 0103

Constitution of India, 1950 - Article 142Land Acquisition Act, 1894 - Section 11, 18, 23, 23(1A), 23(2)

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High Courts06 Jul 2015

Fun Multiplex Pvt. Ltd. Vs The Union of India and Others

Bombay High Court · (2015) 39 STR 961

Constitution of India, 1950 - Article 14, 19(1)(g), 21, 226, 265Finance Act, 1994 - Section 86

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High Courts06 Jul 2015Allowed

Pandurang Damodar Bhoir Vs Baddruddin Abbasbhai Patel

Bombay High Court · (2015) 5 MhLj 270

Bombay Tenancy and Agricultural Lands Act, 1948 - Section 85

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High Courts06 Jul 2015

Tata Capital Financial Services Ltd. Vs Unity Infraprojects Ltd. and Others

Bombay High Court · (2015) 07 BOM CK 0028

Arbitration and Conciliation Act, 1996 - Section 9Bombay Stamp Act, 1958 - Section 18, 19Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2

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High Courts06 Jul 2015Allowed

Raosaheb Patvardhan Nagari Sahakari Pat Sanstha Ltd. Vs Pramod Dattatray Kand

Bombay High Court · (2015) 4 BomCR(Cri) 280

Criminal Procedure Code, 1973 (CrPC) - Section 204, 204(4), 460(f)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts03 Jul 2015Disposed off

Sumersing and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 07 BOM CK 0331

Penal Code, 1860 (IPC) - Section 323, 34, 406, 498-A, 504

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