High Courts03 Jul 2015Dismissed
Meghraj Vs Vaishali
Bombay High Court · (2015) 07 BOM CK 0315
Penal Code, 1860 (IPC) - Section 294, 506
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 899 of 3,665
High Courts03 Jul 2015Allowed
VBHC, Mumbai Value Homes Pvt. Ltd. Vs Laxman Bhoir and Others
Bombay High Court · (2015) 4 ABR 811 : (2015) 6 ALLMR 155 : (2016) 1 ARBLR 228 : (2016) 1 BomCR 799 : (2015) 6 MhLj 385
Arbitration and Conciliation Act, 1996 - Section 16, 16(1)(a), 7, 8Bombay Inferior Villages Watans Abolition Act, 1958 - Section 5(3)(b)Civil Procedure Code, 1908 (CPC) - Section 115
High Courts03 Jul 2015Disposed off
Radhika Malhotra and Others Vs SICOM Ltd. and Others
Bombay High Court · (2015) 07 BOM CK 0207
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 31, 31-A
High Courts03 Jul 2015Dismissed
Bittu Choith Harchandani Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3365 : (2015) 3 BomCR(Cri) 819
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, 3(1), 3(1)(i)Constitution of India, 1950 - Article 14, 19, 21, 22, 246Customs Act, 1962 - Section 108
High Courts03 Jul 2015Disposed off
Bhagheeratha Engineering Ltd. Vs Sesa Sterlite Limited and Others
Bombay High Court · (2016) 2 MhLj 155
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 15, 15(1), 15(2)
High Courts03 Jul 2015Dismissed
Rajkumar Shivnath Yadav and Others Vs Union Territory of Daman and Diu and Others
Bombay High Court · (2016) ALLMR(Cri) 392 : (2015) 4 BomCR(Cri) 47
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 307
High Courts03 Jul 2015Dismissed
State of Maharashtra Vs Rashid Bagubhai Shaikh and Others
Bombay High Court · (2015) 07 BOM CK 0090
Penal Code, 1860 (IPC) - Section 114, 498A
High Courts03 Jul 2015Dismissed
Makke Abubakar Darvesh and Others Vs Sardar Tarlochansingh Pritamsingh Kalsi and Others
Bombay High Court · (2015) 4 ABR 708 : (2015) 4 BomCR 481 : (2015) 6 MhLj 476
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15, 4, 4(1), 4(4)(a)Civil Procedure Code, 1908 (CPC) - Section 115
High Courts03 Jul 2015Allowed
State of Maharashtra Vs Sadashiv Dhondiram Patil
Bombay High Court · (2015) ALLMR(Cri) 3786 : (2015) 3 BomCR(Cri) 305
Criminal Procedure Code, 1973 (CrPC) - Section 173, 294Evidence Act, 1872 - Section 106, 25Penal Code, 1860 (IPC) - Section 201, 302
High Courts03 Jul 2015
Venkatesh Sadanand Pai Vs Kanchan A. Shenvi Kakodkar and Others
Bombay High Court · (2016) CriLJ 1267
Income Tax Act, 1961 - Section 118, 139, 269SSNegotiable Instruments Act, 1881 (NI) - Section 138
High Courts02 Jul 2015Dismissed
Vidarbha Industries Association (VIA) and Others Vs Union of India and Others
Bombay High Court · (2016) 1 ABR 650 : (2015) 6 MhLj 761
High Courts02 Jul 2015Allowed
Anil Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3654 : (2015) 4 CCR 537
Penal Code, 1860 (IPC) - Section 302
High Courts02 Jul 2015Dismissed
Rahul Nandkumar Mirvankar Vs Sunita Rahul Mirvankar and Others
Bombay High Court · (2015) 07 BOM CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397(3), 401, 482Penal Code, 1860 (IPC) - Section 498-A
High Courts02 Jul 2015Dismissed
Sheela Vs Harshwardhan
Bombay High Court · (2015) 07 BOM CK 0314
Penal Code, 1860 (IPC) - Section 498-A
High Courts02 Jul 2015
State of Maharashtra and Others Vs Rupchand and Others
Bombay High Court · (2015) 07 BOM CK 0313
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 378(3)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 149, 302, 498A, 498-A
High Courts02 Jul 2015Dismissed
State of Maharashtra Vs Anil Narayan Pawar and Others
Bombay High Court · (2015) ALLMR(Cri) 4597 : (2016) 1 DMC 489
Criminal Procedure Code, 1973 (CrPC) - Section 294Dowry Prohibition Act, 1961 - Section 2, 3, 3(2)(b), 4Penal Code, 1860 (IPC) - Section 304-B, 306, 34, 498A
High Courts02 Jul 2015Allowed
Pandurang Bayaji Pisal Vs Dagadu Arjuna Jadhav and Others
Bombay High Court · (2015) 4 ALLMR 855 : (2015) 4 BomCR 710 : (2015) 5 MhLj 228
Specific Relief Act, 1963 - Section 19(b)
High Courts02 Jul 2015Dismissed
Murtuza Shabbir Tinwala Vs The State of Maharashtra and Others
Bombay High Court · (2015) 5 ABR 219
Maharashtra Housing and Area Development Act, 1976 - Section 95A
High Courts02 Jul 2015Partly Allowed
Maharashtra State Road Transport Corporation Vs Pandurang Trimbak Dusane
Bombay High Court · (2016) 2 MhLj 228
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 302, 325
High Courts02 Jul 2015Allowed
In Re: Thomas Cook Insurance Services (India) Limited
Bombay High Court · (2015) 129 CLA 8 : (2016) 194 CompCas 390 : (2015) 132 SCL 255
Companies Act, 1956 - Section 391, 392, 393, 394, 394Income Tax Act, 1961 - Section 2(19AA), 2(19AAA), 2(41A)