COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 903 of 3,665

High Courts29 Jun 2015Dismissed

Sadashivrao and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 4 BomCR(Cri) 213

Companies Act, 1956 - Section 291Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 397(2), 482

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High Courts29 Jun 2015Allowed

Naresh Vs The Authorised Officer and Others

Bombay High Court · (2015) 4 ALLMR 866 : (2015) 5 MhLj 603 : (2015) 131 SCL 677

Maharashtra Co-operative Societies Act, 1960 - Section 91Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(3), 13(4), 17

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High Courts26 Jun 2015

HDFC Bank Ltd. Vs Western India Industries Ltd. and Others

Bombay High Court · (2015) 06 BOM CK 0314

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High Courts26 Jun 2015

The Commissioner of Income Tax Vs J.M. Joshi

Bombay High Court · (2015) 06 BOM CK 0286

Income Tax Act, 1961 - Section 260-A, 80IA, 80IB

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High Courts26 Jun 2015Allowed

Somnath Yeshwant Shirsat Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 275

Evidence Act, 1872 - Section 13(1), 159, 32(1)Penal Code, 1860 (IPC) - Section 304, 304B, 306, 34, 498A

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High Courts26 Jun 2015Allowed

Dipak Vs The State of Maharashtra

Bombay High Court · (2015) 06 BOM CK 0217

Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 201, 302, 498-A

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High Courts26 Jun 2015Dismissed

Vijay and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 06 BOM CK 0198

Constitution of India, 1950 - Article 311, 311(2), 311(3)

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High Courts26 Jun 2015Partly Allowed

The Municipal Corporation, Jalgaon Vs Madhukar Rajaram Gadhe

Bombay High Court · (2015) 06 BOM CK 0197

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High Courts26 Jun 2015Disposed off

Oriental Insurance Company Ltd. Vs Mumtaj Begum and Others

Bombay High Court · (2015) 06 BOM CK 0185

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High Courts26 Jun 2015

Vishram Krishna Kantak and Others Vs Canacona Municipal Council and Others

Bombay High Court · (2015) 06 BOM CK 0182

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 4Constitution of India, 1950 - Article 227

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High Courts26 Jun 2015Partly Allowed

C.K. Thapliyal Vs Sakharam R. Dalvi and Others

Bombay High Court · (2015) 4 BomCR(Cri) 520

Employees State Insurance Act, 1948 - Section 39, 40, 85(1), 85(A)

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High Courts26 Jun 2015Dismissed

Union of India Vs Kesharia Concrete Products Pvt. Ltd.

Bombay High Court · (2015) 6 BomCR 825

Arbitration and Conciliation Act, 1996 - Section 34

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High Courts26 Jun 2015

Sandip Hari Karande and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 4811 : (2015) 4 BomCR(Cri) 12

Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 323

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High Courts26 Jun 2015Dismissed

Kishor and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) 4 BomCR(Cri) 152 : (2016) CriLJ 822

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 154(3), 156(3), 195, 196Judicial Officers Protection Act, 1850 - Section 1

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High Courts26 Jun 2015Allowed