High Courts16 Jun 2015
Tilottama Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0246
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 910 of 3,665
High Courts16 Jun 2015Allowed
Kamlesh Satyaprakash Agarwal Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 612
Penal Code, 1860 (IPC) - Section 304B, 306, 323, 34, 498A
High Courts16 Jun 2015
Shaikh Saifulla and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0201
Evidence Act, 1872 - Section 119Penal Code, 1860 (IPC) - Section 354, 376, 452
High Courts16 Jun 2015Dismissed
Chairman, Janata Shikshan Prasarak Mandal and Others Vs Sugandha Shankar Khairnar and Others
Bombay High Court · (2015) 06 BOM CK 0191
High Courts16 Jun 2015Disposed off
Satish Vs Raymond Limited and Others
Bombay High Court · (2015) 06 BOM CK 0189
High Courts16 Jun 2015Allowed
Dipak Manharlal Rajani and Others Vs State and Others
Bombay High Court · (2015) 3 BomCR(Cri) 591
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 379, 403, 405, 415
High Courts16 Jun 2015
Veena Ramchandra Patel Vs Bakhtawar Arzan Ghadially
Bombay High Court · (2015) 5 ABR 345 : (2015) 6 BomCR 37
Succession Act, 1925 - Section 54, 55
High Courts16 Jun 2015
Smita Yohan Godbole Vs The State of Mah. and Others
Bombay High Court · (2015) 146 FLR 1025 : (2015) 3 LLN 348 : (2015) LLR 880 : (2016) 1 MhLj 121
Industrial Disputes Act, 1947 - Section 9A
High Courts16 Jun 2015Dismissed
L.A. Motors Pvt. Ltd. Vs Hyundai Motor India Ltd. and Others
Bombay High Court · (2015) 06 BOM CK 0127
Arbitration and Conciliation Act, 1996 - Section 11, 11(6)
High Courts16 Jun 2015
Munnabee Vs The State of Maharashtra
Bombay High Court · (2015) 3 BomCR(Cri) 811
Evidence Act, 1872 - Section 155Penal Code, 1860 (IPC) - Section 302, 307, 323
High Courts16 Jun 2015Disposed off
Afzal Abdul Sattar Oomerbhoy and Others Vs Majid Ahmedbhai Oomerbhoy and Others
Bombay High Court · (2015) 6 BomCR 477
High Courts15 Jun 2015
Commissioner of Income Tax Vs Firestone International (P.) Ltd.
Bombay High Court · (2015) 378 ITR 558 : (2015) 234 TAXMAN 141
Income Tax Act, 1961 - Section 14A, 260A, 92C
High Courts15 Jun 2015
The Divisional Controller, Maharashtra State Road Corporation Vs Ramdas Daulat Sadarao and Others
Bombay High Court · (2015) 06 BOM CK 0270
High Courts15 Jun 2015Dismissed
New India Assurance Co. Ltd. Vs Abdul Gafar and Others
Bombay High Court · (2015) 06 BOM CK 0264
High Courts15 Jun 2015Dismissed
The Joint Regional Director, Employees State Insurance Corporation and Others Vs Munawwar Hotel and Others
Bombay High Court · (2015) 06 BOM CK 0263
Employees State Insurance Act, 1948 - Section 75
High Courts15 Jun 2015Dismissed
The Oriental Insurance Company Limited Vs Vanita and Others
Bombay High Court · (2016) 1 MhLj 557
Motor Vehicles Act, 1988 - Section 147
High Courts15 Jun 2015Dismissed
Municipal Council Vs Maharashtra State Electricity Distribution Company Limited
Bombay High Court · (2015) 06 BOM CK 0212
Maharashtra Municipalities Act, 1965 - Section 304
High Courts15 Jun 2015Allowed
Mahendra Vs The State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0211
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts15 Jun 2015Partly Allowed
Gunwant Mahadeo Gulhane and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0208
Land Acquisition Act, 1894 - Section 12(2), 18, 4, 6
High Courts15 Jun 2015Partly Allowed
Shantabai and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0204
Land Acquisition Act, 1894 - Section 12(2), 18, 4, 6