High Courts12 Jun 2015Partly Allowed
Narendra Annaji Patle Vs The Sub Divisional Officer
Bombay High Court · (2015) 06 BOM CK 0245
Evidence Act, 1872 - Section 114Industrial Disputes Act, 1947 - Section 10, 12(5)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 912 of 3,665
High Courts12 Jun 2015
Addhar Mercantile Private Limited Vs Shree Jagdamba Agrico Exports Pvt. Ltd.
Bombay High Court · (2015) 06 BOM CK 0170
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 17, 2 (1)(f), 2(1)(f)
High Courts12 Jun 2015Dismissed
State of Maharashtra Vs Pushkraj Narshinh Godge Patil
Bombay High Court · (2015) 4 BomCR(Cri) 33
Penal Code, 1860 (IPC) - Section 377, 498(A)(a)(b), 498-A
High Courts12 Jun 2015
Raju Vs State of Maharashtra
Bombay High Court · (2015) 06 BOM CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 3Evidence Act, 1872 - Section 106
High Courts12 Jun 2015Allowed
Oriental Insurance Company Limited Vs Mayawati and Others
Bombay High Court · (2015) 06 BOM CK 0064
Workmens Compensation Act, 1923 - Section 22, 4, 4A, 4-A
High Courts12 Jun 2015Dismissed
State of Maharashtra Vs Ananda Vedu Pagar
Bombay High Court · (2015) 06 BOM CK 0056
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(2), 13(i)(d), 7
High Courts12 Jun 2015Dismissed
D.S. Chavan, Deputy Director, Industrial Safety and Health and Others Vs P.K. Krishnan
Bombay High Court · (2015) 06 BOM CK 0055
Factories Act, 1948 - Section 21(1)(iv)(c), 7A(1), 7A(2)
High Courts12 Jun 2015
Ajanta Pharma Limited Vs Evans Medical PLC and Others
Bombay High Court · (2015) 06 BOM CK 0053
Trade Marks Act, 1999 - Section 134
High Courts12 Jun 2015
Mohan Balkrishna Lulla Vs Shailesh Dhairyavan
Bombay High Court · (2015) 06 BOM CK 0042
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 14, 15, 15(1)(a)
High Courts12 Jun 2015Allowed
Madhu Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 655 : (2015) 4 BomCR(Cri) 424
Criminal Procedure Code, 1973 (CrPC) - Section 161, 209, 313Evidence Act, 1872 - Section 134, 27Penal Code, 1860 (IPC) - Section 143, 143, 144, 144, 145
High Courts12 Jun 2015
Rajendra Balaji Mali Vs The State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 591 : (2015) 4 BomCR(Cri) 473
Penal Code, 1860 (IPC) - Section 304, 304B, 306, 498A, 498-A
High Courts11 Jun 2015
Felix Agnel Rodrigues and Others Vs State of Goa and Others
Bombay High Court · (2015) 6 BomCR 144
Constitution of India, 1950 - Article 226, 227
High Courts11 Jun 2015Allowed
Mahadeo Nivrutti Pawar Vs The State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 326
Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 306, 34, 498-A
High Courts11 Jun 2015
Shree Hanuman Vyayam Prasarak Mandal, Amrawati and Others Vs Regional Provident Fund Commissioner-II, Nagpur and Others
Bombay High Court · (2015) 147 FLR 551
Constitution of India, 1950 - Article 226, 227
High Courts11 Jun 2015Dismissed
Govind and Others Vs Assistant Charity Commissioner and Others
Bombay High Court · (2015) 5 ALLMR 706 : (2016) 1 BomCR 402
Maharashtra Public Trusts Act, 1950 - Section 41D, 41E, 50, 51
High Courts11 Jun 2015Dismissed
State of Maharashtra Vs Hari and Others
Bombay High Court · (2015) 06 BOM CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts11 Jun 2015Dismissed
Gulabrao Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0209
Urban Land (Ceiling and Regulation) Act, 1976 - Section 20, 21
High Courts11 Jun 2015Dismissed
Balaji and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 202, 397Maharashtra Co-operative Societies Act, 1960 - Section 101Penal Code, 1860 (IPC) - Section 21, 218, 34, 406, 420
High Courts11 Jun 2015Allowed
XXX Vs State of Maharashtra and Others
Bombay High Court · (2015) 06 BOM CK 0181
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 307, 376
High Courts11 Jun 2015Dismissed
State of Maharashtra Vs Dhondappa Malikarjun and Others
Bombay High Court · (2015) 06 BOM CK 0120
Bombay Police Act, 1951 - Section 135, 37(1)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302