High Courts11 Jun 2015Allowed
Mirabai Ramasare Pardeshi and Others Vs Ramkali Rambharose Katiar and Others
Bombay High Court · (2015) 5 BomCR 667 : (2015) 5 MhLj 282
Trusts Act, 1882 - Section 13, 14, 15
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 913 of 3,665
High Courts11 Jun 2015
Shree Hanuman Vyayam Prasarak Mandal and Others Vs The Regional Provident Fund Commissioner and Others
Bombay High Court · (2015) 5 BomCR 602 : (2015) LLR 853 : (2015) 6 MhLj 428
Constitution of India, 1950 - Article 226, 227Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14B, 14-B, 4, 6, 7Q
High Courts11 Jun 2015Dismissed
Niyaz Ahemad Masood Sailani and Others Vs Champabai and Others
Bombay High Court · (2015) 06 BOM CK 0106
High Courts11 Jun 2015Dismissed
Bhima Dagadu Gaikwad and Others Vs Sakharam Ganu Gaikwad and Others
Bombay High Court · (2015) 5 ALLMR 875 : (2015) 6 BomCR 49 : (2015) 5 MhLj 429
High Courts11 Jun 2015
State of Maharashtra and Others Vs Namdeo
Bombay High Court · (2015) 4 ABR 585 : (2015) 6 BomCR 168 : (2015) 6 MhLj 274
Land Acquisition Act, 1894 - Section 18, 4, 5-A, 6, 9
High Courts11 Jun 2015Dismissed
United India Insurance Company Limited and Others Vs Abdul Khalil and Others
Bombay High Court · (2016) 1 BomCR 374
High Courts11 Jun 2015Dismissed
Pravin and Others Vs The Vasantrao Naik Marathwada Krishi Vidyapeeth and Others
Bombay High Court · (2015) 5 ABR 105
Constitution of India, 1950 - Article 14, 16, 226, 309Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 - Section 12, 30, 33, 38, 38(6)
High Courts11 Jun 2015Dismissed
Shailesh Gandhi Vs The Central Information Commission and Others
Bombay High Court · (2015) 4 ABR 553 : (2015) 6 BomCR 91 : (2015) 5 MhLj 291 : (2015) 232 TAXMAN 783
Constitution of India, 1950 - Article 141, 142, 19(1)(a), 21, 32Right to Information Act, 2005 - Section 11, 19, 6, 7, 8
High Courts11 Jun 2015Dismissed
Laxman Mahadev Sariputra Vs The State of Maharashtra and Others
Bombay High Court · (2015) 3 BomCR(Cri) 428
Criminal Procedure Code, 1973 (CrPC) - Section 195, 340, 341Penal Code, 1860 (IPC) - Section 193, 194, 302, 34
High Courts11 Jun 2015Dismissed
Shrawan Raoji Kohade Vs Meera
Bombay High Court · (2015) 06 BOM CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 18
High Courts11 Jun 2015Dismissed
Lalsaheb Tukaram Dhabugade and Others Vs Yeshwant Balu Shelke
Bombay High Court · (2015) 5 ALLMR 812 : (2015) 6 BomCR 124
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Contract Act, 1872 - Section 16
High Courts11 Jun 2015Partly Allowed
Pandhari and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4228 : (2015) 3 BomCR(Cri) 749
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 307, 326, 34, 504
High Courts11 Jun 2015Dismissed
State of Maharashtra Vs Devidas Kishanrao More and Others
Bombay High Court · (2015) ALLMR(Cri) 4651 : (2015) 3 BomCR(Cri) 718
Penal Code, 1860 (IPC) - Section 177, 302, 34
High Courts11 Jun 2015
Santosh Devidas Chavan and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4624
Penal Code, 1860 (IPC) - Section 342, 394, 395, 412, 452
High Courts11 Jun 2015Dismissed
State of Maharashtra Vs Ram Sheshrao Pawar and Others
Bombay High Court · (2015) ALLMR(Cri) 3343
Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 376(2)(g), 457
High Courts10 Jun 2015Dismissed
Hotel Paras Garden Vs Central Bank of India
Bombay High Court · (2015) 6 MhLj 152 : (2015) 131 SCL 725
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 19, Order 21 Rule 22, Order 21 Rule 54(1A), Order 21 Rule 54(1-A), Order 21 Rule 66(2)Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 19, 19(22), 20, 25
High Courts10 Jun 2015Dismissed
Kishan Narayanrao Dhotre Vs Babasaheb Santoba Pawar and Others
Bombay High Court · (2015) 06 BOM CK 0272
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100, 96Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Jun 2015Partly Allowed
The Divisional Controller, Maharashtra State Road Transport Corporation and Others Vs Anant Dhondu Kolte
Bombay High Court · (2015) 06 BOM CK 0267
High Courts10 Jun 2015Dismissed
Namrata Vs Kshipra
Bombay High Court · (2015) 06 BOM CK 0248
Hindu Marriage Act, 1955 - Section 13 (1)(i-a), 13(1)(i-a), 13(i)(iii), 23, 25
High Courts10 Jun 2015Dismissed
Sau. Sonali Vs Yeshwant
Bombay High Court · (2015) 06 BOM CK 0213
Civil Procedure Code, 1908 (CPC) - Section 96 (3)Family Courts Act, 1984 - Section 10, 19 (2)Hindu Marriage Act, 1955 - Section 13, 13-B, 23(1)(bb)