High Courts25 Feb 1908
Tehilram Girdharidas Vs Kasmibai
Bombay High Court · (1908) 10 BOMLR 403
Transfer of Property Act, 1882 — Section 55(4)(b)
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,603 of 3,627
High Courts25 Feb 1908Dismissed
Soonabai Vs Tribhovandas N. Malvi
Bombay High Court · (1908) 10 BOMLR 337
High Courts24 Feb 1908
Haji Bibi Vs H.H. Sir Sultan Mahomed Shah
Bombay High Court · (1908) 10 BOMLR 327
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts24 Feb 1908
Gangaram Keval Vs Nagindas Khushaldas
Bombay High Court · (1908) 10 BOMLR 519
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Feb 1908Dismissed
Ardeshir Mancherji Kharadi Vs Assistant Collector
Bombay High Court · (1908) 10 BOMLR 517
High Courts20 Feb 1908
Hazarimal Fakirchand Vs Namdev Rakhmaji
Bombay High Court · (1908) 10 BOMLR 296
High Courts15 Feb 1908Dismissed
Ali Miyan Mahomedbhai Vs B.B. and C.I. Ry.
Bombay High Court · (1908) 10 BOMLR 306
Contract Act, 1872 — Section 45
High Courts14 Feb 1908Allowed
Juggannath Harilal Vs Tulra Kera
Bombay High Court · (1908) 10 BOMLR 314
High Courts12 Feb 1908Allowed
Vishnu Dhondi Vs Babaji Bahiru
Bombay High Court · (1908) 10 BOMLR 505
Dekkhan Agriculturists Relief Act, 1879 — Section 47
High Courts11 Feb 1908Allowed
Dhikajlal Panachand Vs Hormusji Edulji Bottlewalla
Bombay High Court · (1908) 10 BOMLR 301
High Courts11 Feb 1908
Rajendralal Maneklal Vs Surat City Municipality
Bombay High Court · (1908) 10 BOMLR 498
High Courts07 Feb 1908
Sheikh Mahomed Vs Jamaluddin Mahomed
Bombay High Court · (1908) 10 BOMLR 385
Limitation Act, 1963 — Section 19
High Courts06 Feb 1908Allowed
Magniram Khupchand Vs Laxminarayan Rampratap
Bombay High Court · (1908) 10 BOMLR 281
High Courts04 Feb 1908Dismissed
Chhattrapat Sing Dugar Vs Maharaj Bahadur Singh
Bombay High Court · (1908) 02 BOM CK 0025