High Courts14 Apr 1908Dismissed
Pawadewa Vs Venkatesh Hanmant
Bombay High Court · (1908) 10 BOMLR 559
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,602 of 3,627
High Courts13 Apr 1908
The Bank of Bombay Vs Raghunathji Tarachand
Bombay High Court · (1908) 10 BOMLR 668
High Courts13 Apr 1908
In Re: Shambhulal Jivandas
Bombay High Court · (1908) 10 BOMLR 565
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts02 Apr 1908Dismissed
Dalip Singh Vs Chaudhrain Nawal Kunwar
Bombay High Court · (1908) 10 BOMLR 600
High Courts01 Apr 1908Dismissed
Laxmanlal K. Pandit Vs Mulshankar Pitambardas
Bombay High Court · (1908) 10 BOMLR 553
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 513
High Courts28 Mar 1908Allowed
Bhurabhai Jamnadas Vs Bai Ruxmani
Bombay High Court · (1908) 10 BOMLR 540
Limitation Act, 1963 — Section 10
High Courts26 Mar 1908Allowed
In Re: Muse Bagas Abheram
Bombay High Court · (1908) 10 BOMLR 563
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts23 Mar 1908Dismissed
Shankar Shamrao Vs Shankaragandayya
Bombay High Court · (1908) 10 BOMLR 538
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts18 Mar 1908Dismissed
Hansraj Vs Sundar Lal and Dwarka Das
Bombay High Court · (1908) 10 BOMLR 581
High Courts18 Mar 1908Dismissed
T.P. Petherpermal Chetty Vs R. Muniandy Servai
Bombay High Court · (1908) 10 BOMLR 590
Limitation Act, 1908 — Article 91
High Courts11 Mar 1908Allowed
Khushaba Mansing Vs Chandrabhagabai
Bombay High Court · (1908) 10 BOMLR 536
Transfer of Property Act, 1882 — Section 122, 123
High Courts10 Mar 1908Allowed
Yakub Ebrahim Sayani Vs Bat Rahimatbai
Bombay High Court · (1908) 10 BOMLR 346
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Section 10Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts04 Mar 1908Dismissed
Jamasji Shapurji Lala Vs Sorabji Kawasji Bapasola
Bombay High Court · (1908) 10 BOMLR 579
Insolvent Debtors Act, 1848 — Section 27
High Courts03 Mar 1908Allowed
Sir Jehangir Cawasji Jehangir Vs The Hope Mills Ltd.
Bombay High Court · (1908) 10 BOMLR 488
High Courts28 Feb 1908
Bai Diwali Vs Girdhar Govindram Patel
Bombay High Court · (1908) 10 BOMLR 577
Civil Procedure Code, 1908 (CPC) — Section 13Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts27 Feb 1908
Janardana Vishnu and Ravji Mangesh Vs Anant Laxmanshet
Bombay High Court · (1908) 10 BOMLR 575
Transfer of Property Act, 1882 — Section 100
High Courts26 Feb 1908Allowed
Balwant R. Natu Vs Secretary of State
Bombay High Court · (1908) 10 BOMLR 531
Forest Act, 1927 — Section 5
High Courts25 Feb 1908
Tehilram Girdharidas Vs Kashibai
Bombay High Court · 1 Ind. Cas. 614
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 55(4)(b)