High Courts03 Feb 1908Dismissed
Durbar Khachar Odha Ala Vs Khachar Harsur Oghad
Bombay High Court · (1908) 10 BOMLR 297
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,604 of 3,627
High Courts30 Jan 1908
Mahant Biharidasji Vs Parshottamdas Ramdas
Bombay High Court · (1908) 10 BOMLR 293
High Courts29 Jan 1908
Ramchandra Vasudeo Vs Krishnarao Vasudeo
Bombay High Court · (1908) 10 BOMLR 279
High Courts28 Jan 1908
Balaji Raoji Kolhe Vs Gangadhar Ramkrishna
Bombay High Court · (1908) 10 BOMLR 276
High Courts28 Jan 1908
In Re: Indian Arbitration Act
Bombay High Court · (1908) 10 BOMLR 351
Arbitration Act, 1940 — Section 5
High Courts28 Jan 1908
Nana Aba Katkar Vs Sheku Andu Bokade
Bombay High Court · (1908) 10 BOMLR 330
Mamlatdars Court Act, 1906 — Section 23
High Courts27 Jan 1908
Abdullakhan Usmankhan Vs Khanmiya Arabkhan
Bombay High Court · (1908) 10 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts24 Jan 1908Allowed
Baijnath Gaenka Vs Ramdhari Chowdhry Deo Nandan Pershad Vs Ramdhari Chowdhry
Bombay High Court · (1908) 10 BOMLR 253
High Courts23 Jan 1908Dismissed
Karsandas Dharamsey Vs Gangabai
Bombay High Court · (1908) 10 BOMLR 184
Limitation Act, 1963 — Section 5
High Courts22 Jan 1908
Nathubhai Motilal Vs Bai Ujjam
Bombay High Court · (1908) 10 BOMLR 274
Transfer of Property Act, 1882 — Section 100, 99
High Courts20 Jan 1908
Shriniwas Krishna Shiralkar Vs Narhar Khando Khanvilkar
Bombay High Court · (1908) 10 BOMLR 374
Limitation Act, 1877 — Section 19
High Courts20 Jan 1908
Emperor Vs Chandra Krishna
Bombay High Court · (1908) 10 BOMLR 173
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts20 Jan 1908Allowed
Bhagwan Vithoba Vs Warubai Baburao Mudke
Bombay High Court · (1908) 10 BOMLR 389
High Courts17 Jan 1908
Ayshabai Vs Ebrahim Haji Jacob
Bombay High Court · (1908) 10 BOMLR 117
Limitation Act, 1963 — Section 10
High Courts16 Jan 1908
In Re: Gopal Siddeshwar Deshpande
Bombay High Court · (1908) 10 BOMLR 95
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts16 Jan 1908
Collector of Belgaum Vs Bhimrao V. Patel
Bombay High Court · (1908) 10 BOMLR 657
Land Acquisition Act, 1894 — Section 23
High Courts13 Jan 1908Dismissed
In Re: Indian Companies Act and Shah Steam Navigation Co.
Bombay High Court · (1908) 10 BOMLR 107
Companies Act, 1882 — Section 128English Companies Act, 1862 — Section 79