COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,605 of 3,627
High Courts10 Jan 1908
In Re: Ganeshdas Panalal R.D. Sethna
Bombay High Court · (1908) 10 BOMLR 77
Insolvency Act, 1848 — Section 2, 26
High Courts09 Jan 1908
In Re: Framji Cawasji Marker : Costs of Crawford and Co.
Bombay High Court · (1908) 10 BOMLR 76
High Courts09 Jan 1908
Emperor Vs Nashmirbai
Bombay High Court · (1908) 10 BOMLR 92
City of Bombay Police Act, 1902 — Section 120
High Courts04 Jan 1908Allowed
Raja Rai Bhagwat Dayal Singh Vs Debi Dayal Sahu
Bombay High Court · (1908) 10 BOMLR 230
Contract Act, 1872 — Section 196
High Courts20 Dec 1907Allowed
Bai Ruttonbai Vs The Fraser Ice Factory Ltd.
Bombay High Court · (1908) 10 BOMLR 203
Transfer of Property Act, 1882 — Section 60, 92
High Courts20 Dec 1907Dismissed
Haji Sajan Lalji Vs N.C. Macleod
Bombay High Court · (1908) 10 BOMLR 178
Insolvency Act, 1848 — Section 7
High Courts18 Dec 1907Allowed
Ahmedabad Jubilee S. and M. Co. Vs Chhotalal Chhaganlal
Bombay High Court · (1908) 10 BOMLR 141
Contract Act, 1872 — Section 25(2)
High Courts17 Dec 1907
Hookamchand Sarupchand Vs Nowroji Sorabji Talati
Bombay High Court · (1908) 10 BOMLR 345
Insolvent Debtors Act, 1848 — Section 49
High Courts16 Dec 1907Dismissed
In Re: Dhanjibhoy Bomanji
Bombay High Court · (1908) 10 BOMLR 701
Land Acquisition Act, 1894 — Section 6
High Courts16 Dec 1907
Anant Vinayak Vs Nagappa Subraya
Bombay High Court · (1908) 10 BOMLR 89
Civil Procedure Code, 1882 — Section 232(5), 232(b)
High Courts12 Dec 1907
Emperor Vs Taylor
Bombay High Court · (1908) 10 BOMLR 38
Evidence Act, 1872 — Section 106, 114
High Courts11 Dec 1907Allowed
Raja Pramada Nath Roy Vs Raja Ramani Kanta Roy
Bombay High Court · (1908) 10 BOMLR 66
High Courts11 Dec 1907Dismissed
Ardeshir Sorabsha Moos Vs Khushaldas Gokuldas
Bombay High Court · (1908) 10 BOMLR 268
Negotiable Instruments Act, 1881 (NI) — Section 53
High Courts11 Dec 1907Allowed
Emperor Vs Harischandra Talcherkar
Bombay High Court · (1908) 10 BOMLR 201
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts11 Dec 1907Dismissed
Muhammad Naseem Vs Mirza Muhammad Abbas Ali Khan Mirza Muhammad Abbas Ali Khan Vs Muhammad Naseem
Bombay High Court · (1908) 10 BOMLR 126
High Courts09 Dec 1907
In Re: Lakshmidas Lalji
Bombay High Court · (1908) 10 BOMLR 28
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 210