High Courts06 Jul 1908Dismissed
Kalianji Ranchhod Vs Bezanji Nassarwanji
Bombay High Court · (1908) 10 BOMLR 754
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,601 of 3,627
High Courts01 Jul 1908
The Trustees for the Improvement of the City of Bombay Vs Karsandas Nathu and Others
Bombay High Court · 1 Ind. Cas. 451
City of Bombay Improvement Act, 1898 — Section 48(3)Land Acquisition Act, 1894 — Section 23
High Courts01 Jul 1908Dismissed
Trustees for The Improvement of The City of Bombay Vs Karsondas Nathu
Bombay High Court · (1908) 10 BOMLR 688
Land Acquisition Act, 1894 — Section 23(3)
High Courts01 Jul 1908Dismissed
Sankaralinga Nadan Vs Raja Rajeswara Dorai
Bombay High Court · (1908) 10 BOMLR 781
High Courts25 Jun 1908Allowed
Datto Govind Kulkarni Vs Pandurang Vinayak
Bombay High Court · (1908) 10 BOMLR 692
High Courts18 Jun 1908
Government of Bombay Vs Karim Tar Mahomed
Bombay High Court · (1908) 10 BOMLR 660
Land Acquisition Act, 1894 — Section 18
High Courts18 Jun 1908
Emperor Vs Chandra Krishna
Bombay High Court · (1908) 10 BOMLR 632
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts18 Jun 1908Allowed
In Re: Dayal Kanji
Bombay High Court · (1908) 10 BOMLR 630
Bombay Village Police Act, 1867 — Section 14
High Courts17 Jun 1908Dismissed
In Re: S.E. Dubash
Bombay High Court · (1908) 10 BOMLR 628
Penal Code, 1860 (IPC) — Section 352
High Courts16 Jun 1908
Prabhakar Kashinath Vs Khanderao Antajirao
Bombay High Court · (1908) 10 BOMLR 625
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts15 Jun 1908
Bayabai and Others Vs Haji Noor Muhammad
Bombay High Court · 2 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Section 74
High Courts10 Jun 1908Allowed
The Surat City Municipality Vs Tyabali Daudbhai
Bombay High Court · (1908) 10 BOMLR 622
High Courts03 Jun 1908Dismissed
Debendra Nath Dutt Vs The Administrator-General of Bengal
Bombay High Court · (1908) 10 BOMLR 648
High Courts02 Jun 1908Allowed
The Bank of Bombay Vs Sulleman Somji
Bombay High Court · (1908) 10 BOMLR 636
Companies Act, 1882 — Section 55
High Courts14 May 1908Allowed
Radha Prosad Mullick Vs Ranimoni Dassi
Bombay High Court · (1908) 10 BOMLR 604
Succession Act, 1865 — Section 82
High Courts15 Apr 1908
Janglubai Shivappa Vs Jetha Appaji Marwadi
Bombay High Court · (1908) 10 BOMLR 522
High Courts15 Apr 1908Allowed
Krishna Bhaichand Vs Hari Janardhan
Bombay High Court · (1908) 10 BOMLR 615
High Courts15 Apr 1908Dismissed
The Poona City Municipalicy Vs Ramchandra G. Karve
Bombay High Court · (1908) 10 BOMLR 617
District Municipalities Act — Section 160