High Courts11 Sept 1908
Kedarmal Bharamal Vs Surajmal Govindram
Bombay High Court · 3 Ind. Cas. 441
Contract Act, 1872 — Section 217
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,599 of 3,627
High Courts11 Sept 1908
Kedarmal Bhurmal Vs Surajmal Govindram
Bombay High Court · (1908) 10 BOMLR 1230
Contract Act, 1872 — Section 217
High Courts10 Sept 1908Allowed
Monosseh Jacob Monosseh Vs Shapurji Hormusji Harver
Bombay High Court · (1908) 10 BOMLR 1004
Contract Act, 1872 — Section 12Specific Relief Act, 1877 — Section 38
High Courts08 Sept 1908
In Re: Bal Gangadhar Tilak
Bombay High Court · (1908) 10 BOMLR 973
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235(1), 239
High Courts05 Sept 1908
Nippon Menkwa Kabyshika Kaisha Vs Gurmukrai Sukhanand and Co.
Bombay High Court · (1908) 10 BOMLR 1024
High Courts04 Sept 1908
Meherbai Vs Hormasji N. Motivala
Bombay High Court · (1908) 10 BOMLR 1019
Parsi Marriage and Divorce Act, 1865 — Section 32
High Courts01 Sept 1908
Ramkrishna Kuppuswami Vs Tripurabai Kuppuswami
Bombay High Court · (1908) 10 BOMLR 1029
Limitation Act, 1877 — Article 125
High Courts25 Aug 1908
Manubai Yamunabai Vs Sakhubai Keshav Ramchandra
Bombay High Court · 2 Ind. Cas. 484
Guardians and Wards Act, 1890 — Section 39, 7
High Courts24 Aug 1908Dismissed
Esmail Ebrahim Vs Haji Jan Mahomed
Bombay High Court · (1908) 10 BOMLR 904
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts21 Aug 1908Dismissed
Gunnaji Bhavaji Vs Makanji Khushalchand
Bombay High Court · (1908) 10 BOMLR 969
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts20 Aug 1908Allowed
Government of Bombay Vs Merwanji Muncherji Cama
Bombay High Court · (1908) 10 BOMLR 907
Evidence Act, 1872 — Section 51Land Acquisition Act, 1894 — Section 23
High Courts17 Aug 1908
Emperor Vs Tribhovandas Purshottam Das Mangrole Walla
Bombay High Court · 1 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts17 Aug 1908Dismissed
Emperor Vs Tribhuvandas P. Mangrolevala
Bombay High Court · (1908) 10 BOMLR 801
Criminal Procedure Code, 1898 (CrPC) — Section 225, 233, 236Penal Code, 1860 (IPC) — Section 124A
High Courts15 Aug 1908
Uderam Kesaji Vs Hyderally Abdul Kayum
Bombay High Court · (1908) 10 BOMLR 1141
Specific Relief Act, 1877 — Section 53
High Courts14 Aug 1908Allowed
Emperor Vs Jaffar Haji Ismail
Bombay High Court · (1908) 10 BOMLR 1052
Cantonments Code, 1899 — Section 66(1)
High Courts14 Aug 1908Allowed
Ranu Shivji Barate Vs Laxmanrao Krishna
Bombay High Court · (1908) 10 BOMLR 943
Transfer of Property Act, 1882 — Section 59
High Courts31 Jul 1908Allowed
Mahomed Ali Haidarkhan Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 1101
High Courts31 Jul 1908
Dattatraya Waman Vs Rukhmabai Pandurang
Bombay High Court · (1908) 10 BOMLR 770
High Courts30 Jul 1908
Shiv Ram Dhondu Pujara Vs Sakha Ram Krishna Kulkerni
Bombay High Court · 1 Ind. Cas. 459