High Courts30 Jul 1908Dismissed
Shivram Dhondu Pujara Vs Sakharam Krishna Kulkarni
Bombay High Court · (1908) 10 BOMLR 939
Limitation Act, 1963 — Article 179
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,600 of 3,627
High Courts29 Jul 1908Dismissed
Jalbhoy Ardesir Sett Vs Secretary of State for India
Bombay High Court · (1908) 10 BOMLR 931
Land Acquisition Act, 1894 — Section 23
High Courts23 Jul 1908
In Re: Esufali Salebhai
Bombay High Court · (1908) 10 BOMLR 994
Land Acquisition Act, 1894 — Section 11, 23, 30
High Courts23 Jul 1908
Laxmi Tatya Lugade Vs Aba Appaji Lugade
Bombay High Court · (1908) 10 BOMLR 924
Bombay Civil Courts Act, 1869 — Section 16Councils Act, 1861 — Section 5
High Courts22 Jul 1908Allowed
Emperor Vs Bal Gangadhar Tilak
Bombay High Court · (1908) 10 BOMLR 848
Penal Code, 1860 (IPC) — Section 124A
High Courts22 Jul 1908
In Re: Naoroji Sorabji Talati
Bombay High Court · (1908) 10 BOMLR 965
Insolvency Act, 1848 — Section 26, 7
High Courts22 Jul 1908Allowed
Nathu Piraji Marwadi Vs Umedmal Gadumal
Bombay High Court · (1908) 10 BOMLR 768
High Courts21 Jul 1908Dismissed
The Bank of Bombay Vs Suleman Somji
Bombay High Court · (1908) 10 BOMLR 1065
High Courts21 Jul 1908Dismissed
Dossibai Framji Markar Vs Cooverbai Hormasji Markar
Bombay High Court · (1908) 10 BOMLR 758
Presidency Small Cause Courts Act, 1882 — Section 19(k)
High Courts20 Jul 1908
Shivajirao Madhavrao Vs Vasantrao Madhavrao
Bombay High Court · (1908) 10 BOMLR 778
High Courts17 Jul 1908Dismissed
Emperor Vs Babulal Kanaiyalal
Bombay High Court · (1908) 10 BOMLR 761
Penal Code, 1860 (IPC) — Section 21(10)
High Courts17 Jul 1908
Jyanibegam Fakiroddin Vs Umrav Begam
Bombay High Court · (1908) 10 BOMLR 764
Contract Act, 1872 — Section 70
High Courts16 Jul 1908
Parashram Hanmanta Vs Balmukund Lachiram
Bombay High Court · (1908) 10 BOMLR 752
High Courts14 Jul 1908
Govinda Bala Vs Ganu Abaji
Bombay High Court · (1908) 10 BOMLR 749
Limitation Act, 1963 — Article 14
High Courts13 Jul 1908
Dadabhai Muse Valli Vs Dadabhai Valli Abhram
Bombay High Court · (1908) 10 BOMLR 745
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts09 Jul 1908
Lalbhai Tricamlal and Others Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · 3 Ind. Cas. 361
City of Bombay Municipal Council Act, 1988 — Section 354, 471
High Courts07 Jul 1908Dismissed
Emperor Vs Bhausing Dhumalsing
Bombay High Court · (1908) 10 BOMLR 759
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147
High Courts06 Jul 1908Dismissed
Mahamad Muse Vs Bagas Amanji Umar
Bombay High Court · (1908) 10 BOMLR 742