High Courts22 Jan 1909
Raghunath Ji Tarachand Vs The Bank of Bombay
Bombay High Court · 2 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 99Contract Act, 1872 — Section 11
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,597 of 3,627
High Courts17 Dec 1908
Sherbanoo Vs Ajbai and Another
Bombay High Court · 1 Ind. Cas. 309
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts16 Dec 1908
Motilal Kalyandas Vs Bai Ochha
Bombay High Court · 1 Ind. Cas. 338
Bombay Civil Courts Act, 1869 — Section 9
High Courts11 Dec 1908
Madhavji Kamdar and Chhotubhai Vs Dada Mahomed
Bombay High Court · 1 Ind. Cas. 201
Solicitors Act, 1843 — Section 43
High Courts09 Dec 1908
Amrita Ravji Rao Vs Shridhar Narayan Oke and Others
Bombay High Court · 1 Ind. Cas. 322
High Courts09 Dec 1908
Raja Bahadur Shiv Lal Moti Lal Vs Rajee Vappa Pampanna
Bombay High Court · 1 Ind. Cas. 319
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts03 Dec 1908
Emperor Vs Mahamad Khan Rajakhan Pathan
Bombay High Court · 1 Ind. Cas. 104
Criminal Procedure Code, 1898 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 409
High Courts03 Dec 1908
Emperor Vs Manilal Bhogilal
Bombay High Court · 1 Ind. Cas. 102
Factories Act, 1881 — Section 15(1)(c)
High Courts01 Dec 1908
The Bombay Fire Insurance Co. Vs Ahmedbhoy Habibbhoy
Bombay High Court · 1 Ind. Cas. 14
High Courts30 Nov 1908
In Re: Sadashiv Narayan Valkar
Bombay High Court · 1 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts27 Nov 1908
Sir Dinshaw Manockji Petit and Others Vs Sir Jamsetji Jeejeebhoy and Others
Bombay High Court · 2 Ind. Cas. 701
High Courts26 Nov 1908
Vachhani Keshabhai Baliabhai Vs Vachhani Nanbha Bawaji
Bombay High Court · 1 Ind. Cas. 108
Suits Valuation Act, 1887 — Section 8
High Courts23 Nov 1908Dismissed
Subraya Vithal Naik Vs Nagapa Subaya Shanbhog
Bombay High Court · (1908) 10 BOMLR 1206
High Courts19 Nov 1908
Umabai Mangeshrao Vs Vithal Vasudeo Shetti
Bombay High Court · 1 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts17 Nov 1908
Amarsang Mavsang Vs Jethalal Maganlal
Bombay High Court · (1908) 10 BOMLR 1201
High Courts17 Nov 1908
Sundrabai Saheb Vs The Collector of Belgaum
Bombay High Court · (1908) 10 BOMLR 1197
High Courts16 Nov 1908
Esmail Ebrahim Vs Haji Jan Mahomed
Bombay High Court · (1908) 10 BOMLR 1172
Civil Procedure Code, 1908 (CPC) — Section 103, 117
High Courts16 Nov 1908
Government Pleader Vs Jagannath M. Samant
Bombay High Court · (1908) 10 BOMLR 1169