High Courts14 Apr 1909
Parshottam Hargovan Parekh Vs Harbhamji Amarsangji Thakor and Others
Bombay High Court · 3 Ind. Cas. 753
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,595 of 3,627
High Courts14 Apr 1909
Bhimacharya Venkatacharya Vs Ramacharya Bhimacharya and Others
Bombay High Court · 3 Ind. Cas. 750
High Courts07 Apr 1909
The Trustees for the Improvement of the City of Bombay Vs Jalbhoy Ardesir Sett
Bombay High Court · 3 Ind. Cas. 757
City of Bombay Improvement Act, 1898 — Section 49(2)
High Courts06 Apr 1909
Santa Bandu Vs Emperor
Bombay High Court · 3 Ind. Cas. 742
Criminal Procedure Code, 1898 (CrPC) — Section 44Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 107
High Courts05 Apr 1909
Chunilal Pranshankar and Bhogilal Valabhram Vs Surajram Haribhai
Bombay High Court · 3 Ind. Cas. 765
High Courts05 Apr 1909
Murlidhar Natha Vs Valabhdas Murlidhar and Others
Bombay High Court · 3 Ind. Cas. 172
Guardians and Wards Act, 1890 — Section 27, 41(4)
High Courts02 Apr 1909
Trimbak Madhav Tilak Vs Narayan Hari Lele
Bombay High Court · 3 Ind. Cas. 164
Trusts Act, 1882 — Section 34
High Courts29 Mar 1909
Fatmabai Vs Hajee Cassam Jusab
Bombay High Court · 2 Ind. Cas. 422
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts26 Mar 1909
The Hitvardhak Cotton Mills Co., Limited Vs Sorabji Dinshaw Karaka
Bombay High Court · 2 Ind. Cas. 432
Stamp Act, 1899 — Section 2(5)(b)
High Courts23 Mar 1909
Chhaganlal Kishordas Vs Bai Harkha
Bombay High Court · 2 Ind. Cas. 530
Bombay Bhagdari and Narvadari Act, 1862 — Section 3Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Mar 1909
Nathubhai Brijlal Vs Emperor
Bombay High Court · 2 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 145(3)
High Courts23 Mar 1909
Bai Moolibai Vs Chunilal Pitambar
Bombay High Court · 2 Ind. Cas. 485
Bombay High Court Rules — Rule 377
High Courts23 Mar 1909
Gulabchand Paramchand Vs Fulbai Harichand
Bombay High Court · 3 Ind. Cas. 748
Contract Act, 1872 — Section 23, 65Trusts Act, 1882 — Section 84
High Courts18 Mar 1909
Anandi Ram Pai Vs Hari Suba Pai and Others
Bombay High Court · 3 Ind. Cas. 745
High Courts10 Mar 1909
P.R. and Co. Vs Bhagvan Das Chaturbhuj
Bombay High Court · 2 Ind. Cas. 475
Contract Act, 1872 — Section 120, 73
High Courts09 Mar 1909
Bhaurao Jivaji Tivle Vs Radhabai Laxaman Jivaji
Bombay High Court · 2 Ind. Cas. 431
High Courts09 Mar 1909
Jijibhai Laldas Vs Nagji Gulab
Bombay High Court · 3 Ind. Cas. 761
Contract Act, 1872 — Section 65