COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,594 of 3,627
High Courts15 Jul 1909
Bai Rewa Alias Next Friend of Minor Vs Jethabai Vithal and a Minor
Bombay High Court · 4 Ind. Cas. 133(1)
High Courts12 Jul 1909
Narayan Raoji Ranade Vs Gangaram Ratanchand Marwadi
Bombay High Court · 3 Ind. Cas. 816
High Courts09 Jul 1909
Vaman Sakharam Khare Vs Emperor
Bombay High Court · 3 Ind. Cas. 776
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts08 Jul 1909
Pranjivandas Lakhmidas Vs Bhavanishankar Ramshankar
Bombay High Court · 3 Ind. Cas. 780
High Courts07 Jul 1909
Suleman Adam Vs Emperor
Bombay High Court · 3 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 112, 115
High Courts07 Jul 1909
Bichubha Mansangji Vs Vela Dhanji Patel and Others
Bombay High Court · 3 Ind. Cas. 773
High Courts05 Jul 1909
Dagdu Sakharam Vs Totaram Narayan and Others
Bombay High Court · 4 Ind. Cas. 243
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts02 Jul 1909
Krishnaji Narayan Hardikar Vs Balkrishna Venkatesh Phadke
Bombay High Court · 3 Ind. Cas. 772
High Courts02 Jul 1909
Kisandas Rupchand and Others Vs Rachappa Vithoba Shilvant and Others
Bombay High Court · 4 Ind. Cas. 726
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jul 1909
Baldev Tribhuvandas Gujauati Vs Baldevdas Dwarkadas
Bombay High Court · 3 Ind. Cas. 45
High Courts26 Jun 1909
Peruri Suryanarayan and Co. Vs Gullapudi Chinna Narsingham and Others
Bombay High Court · 4 Ind. Cas. 133
Arbitration Act, 1940 — Section 19
High Courts21 Jun 1909
Jivanji Jamshedji Lakdawalla Vs Burjorji Naserwanji Vakil and Others
Bombay High Court · 3 Ind. Cas. 770
High Courts21 Jun 1909
Ismailji Yusufali Vs Raghunath Lachiram Marwadi
Bombay High Court · 3 Ind. Cas. 779
Contract Act, 1872 — Section 25
High Courts21 Jun 1909
Mahadev Narayan Lokhande Vs Vinayak Gangadhar Purandhare
Bombay High Court · 3 Ind. Cas. 769
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)(2)Transfer of Property Act, 1882 — Section 88
High Courts15 Jun 1909
Kalgauda Tavanappa Patil Vs Somappa Tammangauda Patil
Bombay High Court · 3 Ind. Cas. 809
High Courts03 Jun 1909
Virji Bhagwan Vs Bai Amba
Bombay High Court · 3 Ind. Cas. 744
Penal Code, 1860 (IPC) — Section 499