High Courts14 Sept 1909
Parasharam Vishnu Dabke and Others Vs Putlajirao Kalbarao Salvi
Bombay High Court · 4 Ind. Cas. 595(1)
Transfer of Property Act, 1882 — Section 2
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,592 of 3,627
High Courts07 Sept 1909
Mugapa Chanbasappa Sawadatti Vs Mahamadsaheb Imamsaheb
Bombay High Court · (1910) 12 BOMLR 137
High Courts06 Sept 1909
In Re: Sukhanand Gurumukhrai
Bombay High Court · 4 Ind. Cas. 278
Land Acquisition Act, 1894 — Section 18
High Courts01 Sept 1909
Purushottam Hargovandas Vs Rajbai Rajaji Hiraji
Bombay High Court · 4 Ind. Cas. 839
Gujarat Taluqdars Act, 1888 — Section 29B, 29E
High Courts31 Aug 1909
Rev. Robert Ward Vs Velchand Umedchand
Bombay High Court · 4 Ind. Cas. 262
Guardians and Wards Act, 1890 — Section 9
High Courts31 Aug 1909
Hanmanta Yamaji Patil and Another Vs Gopal Sadashiv Shimij and Others
Bombay High Court · 4 Ind. Cas. 264(1)
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts24 Aug 1909
Damodar Nandram and Others Vs Manubai
Bombay High Court · 4 Ind. Cas. 264
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts23 Aug 1909
Damodar Khimji Vs Dayal Mowji
Bombay High Court · 4 Ind. Cas. 283
Limitation Act, 1963 — Section 9Trusts Act, 1882 — Section 87
High Courts18 Aug 1909
Emperor Vs Percy Henry Burn
Bombay High Court · 4 Ind. Cas. 268
Criminal Procedure Code, 1898 (CrPC) — Section 252(2)
High Courts17 Aug 1909
Mathuradas Gokuldas and Co. Vs Narbadashankar Harjivan
Bombay High Court · 4 Ind. Cas. 99
High Courts16 Aug 1909
Sangira Malappa Vs Ramappa Sangappa
Bombay High Court · 4 Ind. Cas. 257
Evidence Act, 1872 — Section 92
High Courts16 Aug 1909
Rama Dattu Vs Sakharam Lingu and Others
Bombay High Court · 4 Ind. Cas. 256
Transfer of Property Act, 1882 — Section 90
High Courts12 Aug 1909
Jethabhai Nursey Vs Chapsey Cooverji
Bombay High Court · 4 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Aug 1909
Bhimappa Tamappa and Others Vs Khanappa Venkappa and Others
Bombay High Court · 4 Ind. Cas. 594
High Courts10 Aug 1909
Bhaichand Gulabchand and Others Vs Bala Khandu Teli
Bombay High Court · 4 Ind. Cas. 834
Civil Procedure Code, 1882 — Section 263, 264
High Courts10 Aug 1909
Mardansaheb Gansusaheb and Others Vs Rajaksaheb Kashimsaheb
Bombay High Court · 4 Ind. Cas. 254