COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,593 of 3,627
High Courts04 Aug 1909
Municipal Commissioner of Bombay Vs G.I.P. Railway Company
Bombay High Court · 4 Ind. Cas. 281
City of Bombay Municipal Council Act, 1988 — Section 394(i)(d)Railways Act, 1890 — Section 7
High Courts02 Aug 1909
Rahimkhan Hyderkhan Vs Dadamiya Hyderkhan and Others
Bombay High Court · 4 Ind. Cas. 833(1)
Hereditary Offices Act, 1874 — Section 25, 36
High Courts30 Jul 1909
Shapurji Hormasji Harver Vs Monosseh Jacob Monosseh
Bombay High Court · 4 Ind. Cas. 107
High Courts27 Jul 1909
Bala Kushaba Vs Abai Amrita Vaghmode
Bombay High Court · 4 Ind. Cas. 246
Evidence Act, 1872 — Section 116Limitation Act, 1963 — Section 28
High Courts27 Jul 1909
Narsinha Krishnaji and Others Vs Vaman Vankatesh Deshpande and Others
Bombay High Court · 4 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 31
High Courts27 Jul 1909
Emperor Vs Lallubhai Pranubhai
Bombay High Court · 3 Ind. Cas. 963
Evidence Act, 1872 — Section 114(b)
High Courts27 Jul 1909
Emperor Vs Gulam Hoosein Ratonsey Nanji
Bombay High Court · 3 Ind. Cas. 958
Penal Code, 1860 (IPC) — Section 141
High Courts24 Jul 1909
W. and A. Graham and Co. Vs Chunilal Harilal and Co.
Bombay High Court · 4 Ind. Cas. 131
High Courts22 Jul 1909
Pundlik Udaji Jadhav Vs S.M. Railway Company
Bombay High Court · 3 Ind. Cas. 964
Railways Act, 1890 — Section 75
High Courts22 Jul 1909
Bhagvandas Dharamsi Vs A. Besse Frenchman
Bombay High Court · 3 Ind. Cas. 960
Aden Courts Act, 1864 — Section 8Presidency Small Cause Courts Act, 1882 — Section 69
High Courts21 Jul 1909
Balla Sakharam Koregaonkar Vs Emperor
Bombay High Court · 3 Ind. Cas. 778
Bombay Abkari Act, 1878 — Section 43(g)
High Courts21 Jul 1909
Datta Ram Kashinath Wagle Vs Emperor
Bombay High Court · 3 Ind. Cas. 285
Criminal Procedure Code, 1898 (CrPC) — Section 411Penal Code, 1860 (IPC) — Section 405
High Courts21 Jul 1909
Emperor Vs Nagji Ghelabhai
Bombay High Court · 3 Ind. Cas. 962(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts20 Jul 1909
Vishvanath Dnyanoba Vs Lallu Kabla and Others
Bombay High Court · 4 Ind. Cas. 137
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
High Courts17 Jul 1909
N. Joachimson and Co. Vs Meghji Valji
Bombay High Court · 3 Ind. Cas. 801
Contract Act, 1872 — Section 215
High Courts17 Jul 1909
Vasanji Tricumji and Co. Vs Ismailbhai Shivji and Others and In Re: Mahomedbhai Allarakhia Nanji
Bombay High Court · 4 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8