High Courts01 Nov 1909
The Government of Bombay Vs Esufali Salebhai
Bombay High Court · (1910) 12 BOMLR 34
Land Acquisition Act, 1894 — Section 11, 15, 23
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,591 of 3,627
High Courts15 Oct 1909
Shivlal Jethabhai Vs Bhikha Ramjan
Bombay High Court · 4 Ind. Cas. 843
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13
High Courts07 Oct 1909
Laduram Manormal Vs Emperor
Bombay High Court · 4 Ind. Cas. 835
Bombay District Municipal Act, 1901 — Section 107(2), 155
High Courts06 Oct 1909
Parami Ramayya Vs Mahadevi Shankarappa
Bombay High Court · (1910) 12 BOMLR 196
High Courts06 Oct 1909
Ganesh Balvant Modak Vs Emperor
Bombay High Court · 5 Ind. Cas. 612
Penal Code, 1860 (IPC) — Section 124A
High Courts06 Oct 1909Allowed
Gangabai Vs Basvant Ballappa
Bombay High Court · (1910) 12 BOMLR 143
Transfer of Property Act, 1882 — Section 43
High Courts06 Oct 1909Dismissed
Emperor Vs Ganesh Balvant Modak
Bombay High Court · (1910) 12 BOMLR 21
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Oct 1909
Bai Divali Vs Vishnav Manordas and Others
Bombay High Court · 4 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts05 Oct 1909
Maharana Shri Davlat Singhji Vs Khachar Hamir Mon
Bombay High Court · 4 Ind. Cas. 830
Provincial Small Cause Courts Act, 1887 — Section 16, 27
High Courts01 Oct 1909
Pilu Appa Nalwade Vs Babaji Naru Mang and Others
Bombay High Court · 4 Ind. Cas. 584
High Courts01 Oct 1909
Parasharampant Sadashivpant Vs Rama Yellappa Lakundi
Bombay High Court · 4 Ind. Cas. 588
Registration Act, 1908 — Section 17, 49
High Courts29 Sept 1909
Shankar Ramkrishna Cholkar Vs Krishnaji Ganesh Bade
Bombay High Court · 4 Ind. Cas. 583(1)
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts28 Sept 1909
Safurabai Vs Abdullabhai Readymoney
Bombay High Court · 4 Ind. Cas. 273(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Sept 1909
Nawlaji Sardarmal Vs Rama Dhondi Patil
Bombay High Court · 4 Ind. Cas. 583
Dekkhan Agriculturists Relief Act, 1879 — Section 15D(3)
High Courts23 Sept 1909
Currimbhoy Ebrahim Vs The Municipal Commissioner of Bombay
Bombay High Court · 4 Ind. Cas. 275
City of Bombay Municipal Council Act, 1988 — Section 251A(a)
High Courts23 Sept 1909
Ganesh Narayan Sathe Vs Purshottam Gangadhar Karve
Bombay High Court · 4 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Sept 1909
Haroon Haji Vahedina and Others Vs Haji Adam Haji Oosman Nurani and Another
Bombay High Court · 4 Ind. Cas. 569
High Courts14 Sept 1909
Chhaganlal Bhagvandas and The Collector of Surat Vs Pranjivan Shivlal
Bombay High Court · 4 Ind. Cas. 842