High Courts08 Dec 1909Allowed
Trimbak Ramchandra Pandit Vs Shekh Gulam Zilani Waiker
Bombay High Court · (1910) 12 BOMLR 208
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,590 of 3,627
High Courts06 Dec 1909
Haji Jackeria Haji Ahmed Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 27
Insolvency Act, 1848 — Section 73, 9
High Courts03 Dec 1909Dismissed
Thakur Nawab Ali Khan Vs Wahid Ali
Bombay High Court · (1910) 12 BOMLR 161
High Courts02 Dec 1909Allowed
Maung Tha Huyin Vs Maung Mya Su.
Bombay High Court · (1910) 12 BOMLR 234
High Courts30 Nov 1909Allowed
The Secretary of State Vs Laldas Narandas
Bombay High Court · (1910) 12 BOMLR 16
Bombay Land Revenue Code, 1879 — Section 48(a)
High Courts29 Nov 1909Dismissed
Ravji Mahadu Patil Vs Sakuji Kaloji
Bombay High Court · (1910) 12 BOMLR 204
High Courts25 Nov 1909
In Re: Shiv Lal Padma
Bombay High Court · 5 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 195Presidency Small Cause Courts Act, 1882 — Section 37, 38
High Courts25 Nov 1909Dismissed
In Re: Shivlal Padma
Bombay High Court · (1910) 12 BOMLR 130
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 Nov 1909
Nathubhai Kusandas Vs Pranjivan Lalchand
Bombay High Court · (1910) 12 BOMLR 13
High Courts15 Nov 1909
Rahimbhai Jamalbhoy Vs Mariam Abdul Rasul
Bombay High Court · 5 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
High Courts15 Nov 1909
Madhavrao Moreshvar Vs Kashibai Dattubhau
Bombay High Court · (1910) 12 BOMLR 9
Transfer of Property Act, 1882 — Section 123, 54
High Courts15 Nov 1909Dismissed
Rhimbai Jamalbhoy Vs Mariam Abdul Rasool
Bombay High Court · (1910) 12 BOMLR 149
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1909
Ramrao Govindrao Vs The Secretary of State for India
Bombay High Court · 4 Ind. Cas. 832
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts08 Nov 1909Dismissed
Emperor Vs Ganesh Damodar Savarkar
Bombay High Court · (1910) 12 BOMLR 105
Penal Code, 1860 (IPC) — Section 107, 121, 124A
High Courts01 Nov 1909Dismissed
Ardeshir Shapurji Narielwala Vs Manchershaw Shapurji Narielwala
Bombay High Court · (1910) 12 BOMLR 53
Trusts Act, 1882 — Section 23