High Courts14 Feb 1910Allowed
Dattambhat Rambhat Vs Krishnabhat Govindbhat
Bombay High Court · (1910) 12 BOMLR 491
Transfer of Property Act, 1882 — Section 67
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,589 of 3,627
High Courts07 Feb 1910
Haji Umar Abdul Rahiman Vs Gustadji Mancherji Cooper
Bombay High Court · (1910) 12 BOMLR 354
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts07 Feb 1910
Gadigeya Adiveya Hiremath Vs Basaya Mallaya Rapati
Bombay High Court · (1910) 12 BOMLR 358
High Courts03 Feb 1910
Emperor Vs Kashinath Bagaji Sali
Bombay High Court · (1910) 12 BOMLR 226
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234, 403
High Courts31 Jan 1910Dismissed
Joshi Narbadashankar Hurjivan Vs Mathuradas Gokuldas
Bombay High Court · (1910) 12 BOMLR 1058
Contract Act, 1872 — Section 57
High Courts27 Jan 1910
Husensha Rahimansha Vs Mashaksha Mujafaesha
Bombay High Court · (1910) 12 BOMLR 232
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts24 Jan 1910
Ramakrishna Narayan Sindhe Vs Vinayak Nabayan Saswadkar
Bombay High Court · (1910) 12 BOMLR 219
Transfer of Property Act, 1882 — Section 85
High Courts20 Jan 1910Allowed
Sakharam Hari Vs Laxmipriya Tirtha Swami
Bombay High Court · (1910) 12 BOMLR 157
Limitation Act, 1877 — Article 131
High Courts20 Jan 1910
In Re: Rachappa Tippanna
Bombay High Court · (1910) 12 BOMLR 229
Criminal Procedure Code, 1898 (CrPC) — Section 201, 203Penal Code, 1860 (IPC) — Section 211
High Courts19 Jan 1910Allowed
Emperor Vs Mulji Damodardas
Bombay High Court · (1910) 12 BOMLR 122
Bombay Municipal Corporation Act, 1888 — Section 390, 390(1)
High Courts19 Jan 1910Dismissed
Emperor Vs Balvantrao Anantrao
Bombay High Court · (1910) 12 BOMLR 124
Bombay Abkari Act, 1878 — Section 43(b)
High Courts19 Jan 1910Allowed
Emperor Vs Raja Bahadur Shivlal Motilal
Bombay High Court · (1910) 12 BOMLR 126
Bombay Municipal Corporation Act, 1888 — Section 377
High Courts17 Jan 1910
Basangouda Hanmantgouda Vs Churchigikigouda Yogangouda
Bombay High Court · (1910) 12 BOMLR 223
High Courts17 Jan 1910Allowed
Nandlal Thakersey Vs The Bank of Bombay
Bombay High Court · (1910) 12 BOMLR 316
Contract Act, 1872 — Section 178
High Courts01 Jan 1910
In Re: Bai Parvati
Bombay High Court · (1910) 12 BOMLR 923
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts22 Dec 1909Dismissed
In Re: Dhondo Kashinath Phadke
Bombay High Court · (1910) 12 BOMLR 120
Newspapers (Incitement to Offences) Act, 1908 — Section 3
High Courts21 Dec 1909Dismissed
Bai Manekbai Vs Naranji Dwarkadas
Bombay High Court · (1910) 12 BOMLR 454
High Courts16 Dec 1909Allowed
Musammat Lal Kunwar Vs Chiranji Lal
Bombay High Court · (1910) 12 BOMLR 244
High Courts16 Dec 1909Dismissed
Raja Peary Mohan Mukerji Vs Narendra Nath Mukerji
Bombay High Court · (1910) 12 BOMLR 257