High Courts29 Apr 1910Dismissed
Ghazaffar Ali Khan Vs Musammat Kaniz Fatima
Bombay High Court · (1910) 12 BOMLR 447
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,587 of 3,627
High Courts27 Apr 1910Allowed
Sri Raja Parthasarathi Appa Row Savai Row Bahadur Vs Chevendra Venkata Narasayya
Bombay High Court · (1910) 12 BOMLR 648
High Courts19 Apr 1910Allowed
Lala Brij Narain Vs Kunwar Tejbal Bikram
Bombay High Court · (1910) 12 BOMLR 444
Transfer of Property Act, 1882 — Section 88, 89
High Courts14 Apr 1910Dismissed
Mulchand Panachand Gujar Vs Kesari Khupchand Gujar
Bombay High Court · (1910) 12 BOMLR 682
Civil Procedure Code, 1882 — Section 231Limitation Act, 1963 — Section 7
High Courts13 Apr 1910
In Re: Indian Companies Act In Re: Bombay Cotton Manufacturing Company Limited
Bombay High Court · 7 Ind. Cas. 452
Companies Act, 1956 — Section 203
High Courts13 Apr 1910
In Re: Bombay Cotton Manufacturing Company Limited
Bombay High Court · (1910) 12 BOMLR 525
Companies Act, 1956 — Section 203
High Courts13 Apr 1910Dismissed
Bai Shri Vaktuba and Ranjitsinghji Agarsingji Vs Agarsingji Raisingji
Bombay High Court · (1910) 12 BOMLR 697
Specific Relief Act, 1877 — Section 42
High Courts13 Apr 1910
Emperor Vs Venkatesh Sadashiv Nargund
Bombay High Court · (1910) 12 BOMLR 521
Criminal Procedure Code, 1898 (CrPC) — Section 195, 208Penal Code, 1860 (IPC) — Section 467
High Courts12 Apr 1910Dismissed
Vithal Narayan Karandikar Vs Maruti Narayan Kale
Bombay High Court · (1910) 12 BOMLR 582
High Courts08 Apr 1910Allowed
Vithappa Kasha Hegde Vs Savitri Ganap Bhatta
Bombay High Court · (1910) 12 BOMLR 487
High Courts06 Apr 1910
Hormasji Kharsetji Sethna Vs Dhanjishaw Ratanji Lalcaca
Bombay High Court · (1910) 12 BOMLR 569
High Courts04 Apr 1910Dismissed
Narayan Shridhar Date Vs Pandurang Bapuji Date
Bombay High Court · (1910) 12 BOMLR 471
Administrator Generals Act, 1963 — Section 36Succession Act, 1925 — Section 187
High Courts01 Apr 1910
Maganlal Bhukandas Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · (1910) 12 BOMLR 513
Limitation Act, 1908 — Article 48(II)
High Courts01 Apr 1910
Magan Lal Bhukan Das Sheth Vs Thakurdas Vrijbhukhandas
Bombay High Court · 7 Ind. Cas. 447
Limitation Act, 1963 — Article 48(II), 49
High Courts31 Mar 1910Allowed
Hoorbai Vs Aishabai
Bombay High Court · (1910) 12 BOMLR 457
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115
High Courts29 Mar 1910Allowed
Jagannath Raghunath Vs Narayan L. Shethi
Bombay High Court · (1910) 12 BOMLR 545
High Courts22 Mar 1910
Someshwar Amratlal Vs Naranbhai Jorabhai
Bombay High Court · (1911) 13 BOMLR 90
High Courts21 Mar 1910
Abdool Hoosein Essufally Vs Esmailji Abdool Hoosein
Bombay High Court · (1910) 12 BOMLR 462
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16, 79Limitation Act, 1963 — Section 12
High Courts17 Mar 1910
In Re: Meghraj Gangabax
Bombay High Court · (1910) 12 BOMLR 517
Presidency Towns Insolvency Act, 1909 — Section 25
High Courts16 Mar 1910
In Re: Narayan Dhonddev Risbud
Bombay High Court · (1910) 12 BOMLR 383
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)(c)