High Courts04 Aug 1910Allowed
Irawa Laxmana Mugali Vs Satyappa Shiddappa Mugali
Bombay High Court · (1910) 12 BOMLR 766
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Bombay High Court judgments
72,542 judgments · page 3,585 of 3,628
High Courts04 Aug 1910Dismissed
Chhaganlal Kishoredas Vs The Collector of Kaira
Bombay High Court · (1910) 12 BOMLR 825
Bombay Bhagdari and Narvadari Act, 1862 — Section 3
High Courts02 Aug 1910Dismissed
The Hope Mills Ltd. Vs Vithaldas Pranjivandas
Bombay High Court · (1910) 12 BOMLR 730
Companies Act, 1882 — Section 89General Clauses Act, 1897 — Section 6Limitation Act, 1877 — Article 164
High Courts01 Aug 1910Dismissed
Gaurishankar Kirpashankar Joshi Vs Hiralal Ramchandra Dave
Bombay High Court · (1910) 12 BOMLR 822
High Courts01 Aug 1910
Wana Ravji Vs Natu Murha
Bombay High Court · (1910) 12 BOMLR 818
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts01 Aug 1910
Trimback Ramkrishna Ranade Vs Hari Laxman Ranade
Bombay High Court · (1910) 12 BOMLR 686
Civil Procedure Code, 1882 — Section 258Evidence Act, 1872 — Section 115
High Courts28 Jul 1910Dismissed
The Talukdari Settlement Officer Vs Chhaganlal Dwarkadas
Bombay High Court · (1910) 12 BOMLR 903
Gujarat Taluqdars Act, 1888 — Section 31
High Courts26 Jul 1910
Baluram Ramkissen Vs Bai Pannabai
Bombay High Court · (1911) 13 BOMLR 323
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 25General Clauses Act, 1897 — Section 27
High Courts26 Jul 1910
Jagannath Rango Dandekar Vs Bhaskar Gopal Bhat
Bombay High Court · (1910) 12 BOMLR 795
High Courts25 Jul 1910Allowed
Bohra Thakur Das Vs The Collector of Aligarh
Bombay High Court · (1910) 12 BOMLR 1005
High Courts25 Jul 1910
Chintaman Vyankatrao Ghadge Vs Ramchandra Vyankatrao Ghadge
Bombay High Court · (1910) 12 BOMLR 694
Limitation Act, 1963 — Section 7
High Courts22 Jul 1910
Pestonji Framji Mistri Vs Framji Bejanji Billimoria
Bombay High Court · (1910) 12 BOMLR 863
Succession Act, 1925 — Section 62
High Courts22 Jul 1910Dismissed
Ladha Ebrahim and Co. Vs The Assistant Collector
Bombay High Court · (1910) 12 BOMLR 839
Bombay Watan Act, 1886 — Section 10
High Courts22 Jul 1910Allowed
Chimna Sadashiv Vs Sada Barka
Bombay High Court · (1910) 12 BOMLR 811
Transfer of Property Act, 1882 — Section 85
High Courts22 Jul 1910
Gajanan Vinayak Vs Waman Sham Rao
Bombay High Court · (1910) 12 BOMLR 881
Limitation Act, 1963 — Article 123, 10
High Courts20 Jul 1910
Emperor Vs Ramchandra Bhaskar Mantri
Bombay High Court · (1910) 12 BOMLR 669
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts15 Jul 1910Dismissed
Debi Bakhsh Singh Vs Chandrabhan Singh
Bombay High Court · (1910) 12 BOMLR 1015
Oudh Estates Act, 1869 — Section 23, 8
High Courts15 Jul 1910Allowed
Lala Bhagwat Sahai Vs Bepin Behari Mitter
Bombay High Court · (1910) 12 BOMLR 997
High Courts15 Jul 1910
Rustomji Ardeshir Irani Vs Vinayak Gangadhar Bhat
Bombay High Court · (1910) 12 BOMLR 723
Stamp Act, 1899 — Section 35
High Courts14 Jul 1910
Emperor Vs Sakharam Pandu
Bombay High Court · (1910) 12 BOMLR 667
Criminal Procedure Code, 1898 (CrPC) — Section 188