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Bombay High Court judgments

72,602 judgments · page 3,628 of 3,631

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High Courts21 Jul 1903

Pandharinath Sakharam Vs Shankar Narayan Joshi

Bombay High Court · (1906) 8 BOMLR 488

Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)(2)
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High Courts16 Jul 1903

The Ahmedabad Municipality Vs Sulemanji Ismalji

Bombay High Court · (1904) ILR (Bom) 403

Bombay District Municipal (Amendmend) Act, 1884 — Section 30
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High Courts16 Jul 1903

Damodar Shaligram Vs Sonji

Bombay High Court · (1904) ILR (Bom) 405

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High Courts14 Jul 1903

Ramchandra Vinayak Kulkarni and Others Vs Narayan Balaji and Others

Bombay High Court · (1904) ILR (Bom) 400

Limitation Act, 1963 — Article 118
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High Courts09 Jul 1903

Ganesh Vaman Kulkarni Vs Waghu Valad Rajaram

Bombay High Court · (1904) ILR (Bom) 397

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High Courts08 Jul 1903Dismissed

Pestonji Jehangirji Vs Jaisingdas Hansraj

Bombay High Court · (1920) 22 BOMLR 420

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High Courts08 Jul 1903

Chhaganlal Haribhai Vs Dhondu Chudaman Rangri and Another

Bombay High Court · (1904) ILR (Bom) 395

Specific Relief Act, 1877 — Section 30
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High Courts07 Jul 1903

Behram Kaikhushru Irani Vs Ardeshir Kavasji

Bombay High Court · (1904) ILR (Bom) 366

Presidency Small Cause Courts Act, 1882 — Section 9
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High Courts07 Jul 1903

Abdul Karim Fateh Mahomed Vs The Municipal Officer, Aden

Bombay High Court · (1907) ILR (Bom) 374

Charter Act, 1861 — Section 15
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High Courts04 Jul 1903

Manekshar Sorabji Gandhi Vs Dadabhai Jamshetji

Bombay High Court · (1904) ILR (Bom) 393

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High Courts30 Jun 1903

Amarchand Lakhmaji and Another Vs Kila Morar and Another

Bombay High Court · (1904) ILR (Bom) 391

Transfer of Property Act, 1882 — Section 58(b), 58(d), 98
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High Courts24 Jun 1903

Chhaganlal Shaligram Shet Vs East Indian Railway Company

Bombay High Court · (1904) ILR (Bom) 388

Railways Act, 1890 — Section 77
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High Courts24 Jun 1903

A Shop Styled in the Name of Bakatram Nanuram Vs Kharsetji Jivajishet and Another

Bombay High Court · (1904) ILR (Bom) 364

Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
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High Courts23 Jun 1903

Sidlingappa Bin Irappa and Others Vs Shankarappa Bin Karibasappa and Others

Bombay High Court · (1904) ILR (Bom) 361

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High Courts16 Jun 1903

Emperor Vs Jamsetji Cawasji Cama

Bombay High Court · (1904) ILR (Bom) 358

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High Courts07 Apr 1903

Hari Pandurang and Another Vs Secretary of State for India in Council and The Trustees for the Improvement of the City of Bombay and James Mcneill, Special Collector

Bombay High Court · (1904) ILR (Bom) 276

Land Acquisition Act, 1894 — Section 10
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High Courts01 Apr 1903

Bhikabhai Ratanchand Vs Bai Bhuri

Bombay High Court · (1904) ILR (Bom) 272

Contract Act, 1872 — Section 130
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High Courts20 Mar 1903

The Bombay Burmah Trading Corporation Limited Vs Dorabji Cursetji Shroff

Bombay High Court · (1904) ILR (Bom) 270

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High Courts16 Mar 1903

Khondiba Bin Babaji Vs Nana Shidrao and Others

Bombay High Court · (1904) ILR (Bom) 265

Registration Act, 1877 — Section 50
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High Courts06 Mar 1903

In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam

Bombay High Court · (1904) ILR (Bom) 256

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