High Courts09 Mar 1910Allowed
The Official Assignee Vs The Registrar, Small Cause Court
Bombay High Court · (1910) 12 BOMLR 395
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,588 of 3,627
High Courts09 Mar 1910Allowed
Kanhaya Lal Vs The National Bank of India
Bombay High Court · (1910) 12 BOMLR 430
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts09 Mar 1910Dismissed
Kasim Ahmed Jewa Vs Narain Chetty
Bombay High Court · (1910) 12 BOMLR 646
High Courts09 Mar 1910Dismissed
Lala Rup Chand Vs Jambu Parshad
Bombay High Court · (1910) 12 BOMLR 402
High Courts08 Mar 1910Allowed
Munshi Munnu Lal Vs Ghulam Abbas
Bombay High Court · (1910) 12 BOMLR 439
High Courts03 Mar 1910
Chunilal Tulsiram Vs Mulabai
Bombay High Court · (1910) 12 BOMLR 466
Stamp Act, 1899 — Section 36
High Courts01 Mar 1910Dismissed
Jainabai Vs R.D. Sethna
Bombay High Court · (1910) 12 BOMLR 341
Transfer of Property Act, 1882 — Section 126Trusts Act, 1882 — Section 5, 6
High Courts01 Mar 1910Dismissed
Piraji Laxman Mali Vs Ganpati Ramji Mali
Bombay High Court · (1910) 12 BOMLR 378
High Courts28 Feb 1910
Lingappa Ningappa Shiwalli Vs Sangawa Gandapagowda
Bombay High Court · (1910) 12 BOMLR 370
High Courts28 Feb 1910Allowed
Gokulsing Bhikaram Pardeshi Vs Kisansing Guru Laxmangir
Bombay High Court · (1910) 12 BOMLR 539
High Courts26 Feb 1910Allowed
Sitabai Vs Ramchandrarao V. Bhonsle
Bombay High Court · (1910) 12 BOMLR 373
High Courts24 Feb 1910Dismissed
Gulam Hussein Tyaballi Vs Mahamadally Ibrahimji
Bombay High Court · (1910) 12 BOMLR 531
Transfer of Property Act, 1882 — Section 90
High Courts22 Feb 1910
Treacher and Co. Ltd. Vs Mahomedali Adamji Peerbhoy
Bombay High Court · (1910) 12 BOMLR 597
High Courts22 Feb 1910Dismissed
Pirojshah Bhikaji Vs Pestonji Merwanji
Bombay High Court · (1910) 12 BOMLR 366
Probate and Administration Act, 1881 — Section 81Succession Act, 1865 — Section 250
High Courts15 Feb 1910Dismissed
Imdad Ahmad, Dwarka Prasad, Jagdat Ram Pathak and Rahmu Chaudhri Vs Raja Pratab Narain Singh
Bombay High Court · (1910) 12 BOMLR 419
High Courts15 Feb 1910Dismissed
Udai Raj Singh Vs Raja Bhagwan Bakhsh Singh
Bombay High Court · (1910) 12 BOMLR 409
Oudh Estates Act, 1869 — Section 13, 16, 17
High Courts14 Feb 1910
Breul and Co. Vs Haji Sidick Haji Ibrahim
Bombay High Court · (1910) 12 BOMLR 474
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 108
High Courts14 Feb 1910
Govind Annaji Bodhani Vs Trimbak Govind Dhaneshwar
Bombay High Court · (1910) 12 BOMLR 363