High Courts25 Nov 1911
In Re: Pestonji Jehangir Hormusji
Bombay High Court · (1912) 14 BOMLR 507
Land Acquisition Act, 1894 — Section 11, 3(b)
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Bombay High Court judgments
72,616 judgments · page 3,578 of 3,631
High Courts25 Nov 1911
Rajaram Rajaram Vs Khandu Balu
Bombay High Court · (1912) 14 BOMLR 340
Transfer of Property Act, 1882 — Section 126
High Courts23 Nov 1911Dismissed
Gangadas Dahyabhai Vs Bai Suraj
Bombay High Court · (1912) 14 BOMLR 250
High Courts21 Nov 1911Dismissed
Durga Prasad Lahiri Chowdhuri Vs Srimati Sashibala Debi
Bombay High Court · (1912) 14 BOMLR 177
High Courts20 Nov 1911
Dalpat Zopdoo Paul Vs Mahadu Uka
Bombay High Court · (1912) 14 BOMLR 259
Civil Procedure Code, 1908 (CPC) — Section 113Mamlatdars Court Act, 1906 — Section 23
High Courts16 Nov 1911Dismissed
Emperor Vs Hari Govind Limaye
Bombay High Court · (1912) 14 BOMLR 40 : 13 Ind. Cas. 827
Press and Registration of Books Act, 1867 — Section 3
High Courts14 Nov 1911
Hari Venkatesh Pai Vs Hari Venkappa Shetti
Bombay High Court · (1912) 14 BOMLR 356
High Courts13 Nov 1911
Abdul Kayam Amadajibhai Vs Bahadur Vithoba
Bombay High Court · (1912) 14 BOMLR 26 : 13 Ind. Cas. 858
Contract Act, 1872 — Section 62Registration Act, 1908 — Section 49
High Courts13 Nov 1911
Malkajeppa Madivalappa Bulla Vs The Secretary of State
Bombay High Court · (1912) 14 BOMLR 332
Land Revenue Act, 1879 — Section 37
High Courts13 Nov 1911
Lakhichand Ramchand Vs G.I.P. Railway Company
Bombay High Court · (1912) 14 BOMLR 165
Carriers Act, 1865 — Section 9Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72
High Courts09 Nov 1911Allowed
Mir Sarwarjan Vs Fakhruddin Mahomed Chowdhuri
Bombay High Court · (1912) 14 BOMLR 5
High Courts05 Nov 1911Dismissed
Tukaram Yedu Savant Vs Narayan Ramchandra Bhagwat
Bombay High Court · (1912) 14 BOMLR 89
High Courts02 Nov 1911Dismissed
Jamna Das Vs Pandit Ram Autar Pande
Bombay High Court · (1912) 14 BOMLR 1
Transfer of Property Act, 1882 — Section 90
High Courts19 Oct 1911
Mahomed Jusab Haji Adam Nurani Vs Haji Adam Haji Oosman Nurani
Bombay High Court · (1912) 14 BOMLR 336
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Oct 1911
Rakhmini Mahadeo Lingade Vs Dhondo Mahadeo Lingade
Bombay High Court · (1912) 14 BOMLR 128
Civil Procedure Code, 1882 — Section 26
High Courts05 Oct 1911
Bai Nandkore Vs Maganlal Varajbhukhandas Shah
Bombay High Court · (1911) 13 BOMLR 1208 : 12 Ind. Cas. 921
Succession Certificate Act, 1889 — Section 26