High Courts14 Feb 1912Allowed
Emperor Vs Ganpat Balkrishna Rode
Bombay High Court · (1912) 14 BOMLR 310
Evidence Act, 1872 — Section 73
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,576 of 3,631
High Courts13 Feb 1912
Emperor Vs C.W. King
Bombay High Court · (1912) 14 BOMLR 236
Criminal Procedure Code, 1898 (CrPC) — Section 205, 353
High Courts11 Feb 1912
Emperor Vs Lalji Bhanji
Bombay High Court · (1912) 14 BOMLR 306
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 408
High Courts05 Feb 1912
Yamnava Govind Appaji Vs Laxuman Bhimrao Kulkarni
Bombay High Court · (1912) 14 BOMLR 543
High Courts02 Feb 1912Allowed
Debi Mangal Prasad Singh Vs Mahadeo Prasad Singh
Bombay High Court · (1912) 14 BOMLR 220
High Courts31 Jan 1912
Emperor Vs Chhotalal Babar
Bombay High Court · (1912) 14 BOMLR 147
Penal Code, 1860 (IPC) — Section 107, 109, 467
High Courts30 Jan 1912Dismissed
Rangubai Vs Subaji Ramchandra Kulkarni Subaji Ramchandra Kulkarni Vs Rangubai
Bombay High Court · (1912) 14 BOMLR 267
High Courts30 Jan 1912
Nawab Ibrahim Ali Khan Vs Nawab Muhammad Ahsan Ullah Nawab Muhammad Ahsan Ullahkhan Vs Nawab Ibrahim Ali Khan
Bombay High Court · (1912) 14 BOMLR 270
High Courts25 Jan 1912
Emperor Vs Imankhan Rasulkhan
Bombay High Court · (1912) 14 BOMLR 141
Criminal Procedure Code, 1898 (CrPC) — Section 199
High Courts25 Jan 1912
Vithoba Kondiba Kotwal Vs Tejiram Bhavaniram Marwadi
Bombay High Court · (1912) 14 BOMLR 264
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts23 Jan 1912Dismissed
Kunwar Ragho Prasad Vs Lala Mewa Lal
Bombay High Court · (1912) 14 BOMLR 212
Civil Procedure Code, 1882 — Section 411
High Courts23 Jan 1912
Sapurlo Sabshetti Vs The Secretary of State
Bombay High Court · (1912) 14 BOMLR 414
High Courts19 Jan 1912Dismissed
Emperor Vs Somnath Karunashankar
Bombay High Court · (1912) 14 BOMLR 135
Contract Act, 1872 — Section 25
High Courts18 Jan 1912
Lalji Nensey Ludha Vs Keshowji Punja and Others
Bombay High Court · (1913) ILR (Bom) 340