High Courts12 Mar 1912
Jessiram Jagannath Vs Tulsidas Damodhar
Bombay High Court · (1912) 14 BOMLR 617
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,575 of 3,631
High Courts08 Mar 1912
Chunilal Sankalchand Vs Jaffir Alli Spinning and Weaving Co., Ltd.
Bombay High Court · (1912) 14 BOMLR 581
High Courts08 Mar 1912
Velchand Chhaganlal Vs Capt. S.R. Musson
Bombay High Court · (1912) 14 BOMLR 633
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts06 Mar 1912
The Advocate General Vs Rustamji B. Sunawalla
Bombay High Court · (1912) 14 BOMLR 691
High Courts05 Mar 1912
Bai Kashi Vs Jamnadas Mansukh Raichand
Bombay High Court · (1912) 14 BOMLR 547
Evidence Act, 1872 — Section 115
High Courts04 Mar 1912
Canji Cursondas Vs The Colaba Press Company Limited
Bombay High Court · (1912) 14 BOMLR 521
Companies Act, 1956 — Section 249
High Courts04 Mar 1912
Shekh Adam Hasanali Vs Chandrashankar Pranshankar
Bombay High Court · (1912) 14 BOMLR 506
High Courts01 Mar 1912
Gobind Balkrlshna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · 15 Ind. Cas. 505
High Courts01 Mar 1912
Vithal Ramchandra Vs Sitabai Sitaram
Bombay High Court · (1912) 14 BOMLR 579
Dekkhan Agriculturists Relief Act, 1879 — Section 3
High Courts01 Mar 1912
Govind Balkrishna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · (1912) 14 BOMLR 323
High Courts29 Feb 1912Dismissed
The Talukdari Settlement Officer Vs Bhaijibhai Ishwardas
Bombay High Court · (1912) 14 BOMLR 577
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Feb 1912Dismissed
Raja Balwant Singh Vs The Rev. Rockwell Clancy and Rao Maharaj Singh
Bombay High Court · (1912) 14 BOMLR 422
High Courts26 Feb 1912
Sayad Nurudin Saheb Refai Vs Abas Bavasaheb Zari
Bombay High Court · (1912) 14 BOMLR 573
High Courts26 Feb 1912
Savalpuri Balpuri Vs Bala Yadavshet Sonar
Bombay High Court · (1912) 14 BOMLR 566
High Courts21 Feb 1912Allowed
Musammat Parbati Vs Saiyid Muhammad Muzaffar Ali Khan Saiyid Muhammad Muzaffar Ali Khan Vs Musammat Parbati
Bombay High Court · (1912) 14 BOMLR 460
High Courts21 Feb 1912Allowed
Raja Sri Sri Durga Prasad Singh Vs Braja Nath Bose
Bombay High Court · (1912) 14 BOMLR 445
High Courts21 Feb 1912Dismissed
Vasudev Mudaliar Vs Sadagopa Mudaliar
Bombay High Court · (1912) 14 BOMLR 455
Limitation Act, 1877 — Article 132
High Courts20 Feb 1912Dismissed
Jetha Bhima and Co. Vs Lady Janbai
Bombay High Court · (1912) 14 BOMLR 511
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Feb 1912
Gurbasappa Sangappa Kunchagnur Vs Rango Venkatesh Khasnis
Bombay High Court · (1912) 14 BOMLR 563