High Courts19 Jun 1912Dismissed
In Re: Karvirappa A. Kulkarni
Bombay High Court · (1912) 14 BOMLR 587
Criminal Procedure Code, 1898 (CrPC) — Section 195
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,573 of 3,631
High Courts18 Jun 1912Allowed
Loftus Otway Clarke Vs Brojendra Kishore Roy Chowdhury and Srimati Bisweswari Debt Chowdhurani
Bombay High Court · (1912) 14 BOMLR 717
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 96
High Courts18 Jun 1912
Chaudhri Mohammad Mehdi Hasan Khan Vs Sri Mandir Das Sri Mandir Das Vs Chaudhri Mohammad Mehdi Hasan Khan
Bombay High Court · (1912) 14 BOMLR 1073
Evidence Act, 1872 — Section 114
High Courts18 Jun 1912
Bai Gulab Vs Thakorlal Pranjivandas
Bombay High Court · (1912) 14 BOMLR 748 : 17 Ind. Cas. 86
High Courts17 Jun 1912
Lakshmanrao Krishnaji Limaye Vs Balkrishna Rangnath and Others
Bombay High Court · (1912) ILR (Bom) 617
Transfer of Property Act, 1882 — Section 59
High Courts17 Jun 1912
Lakshman Krishnaji Limaye Vs Balkrishna Rangnath
Bombay High Court · 16 Ind. Cas. 1002
Transfer of Property Act, 1882 — Section 59
High Courts13 Jun 1912Allowed
Haji Buksh Elahi Vs Durlav Chandra Kar
Bombay High Court · (1912) 14 BOMLR 1063
High Courts13 Jun 1912Dismissed
Mirza Sajjad Ali Khan Vs Nawab Wazir Ali Khan
Bombay High Court · (1912) 14 BOMLR 1055
High Courts13 Jun 1912
Emperor Vs Padman Babul Mhatre
Bombay High Court · (1912) 14 BOMLR 585
Penal Code, 1860 (IPC) — Section 499
High Courts12 Jun 1912
Hirabhai Narotamdas Vs The Manufacturers Life Insurance Company
Bombay High Court · (1912) 14 BOMLR 741
Contract Act, 1872 — Section 28
High Courts25 May 1912
Emperor Vs Ananda Laxman Babaji
Bombay High Court · (1912) 14 BOMLR 504
Penal Code, 1860 (IPC) — Section 379
High Courts09 May 1912Dismissed
Emperor Vs Bhujabali Akappa Gorwadi
Bombay High Court · (1912) 14 BOMLR 583
High Courts03 May 1912
Merwanji Mancherji Cama Vs The Government of Bombay
Bombay High Court · (1914) 16 BOMLR 55
High Courts03 May 1912Allowed
Vassanji Khimji Vs Shapurji Burjorji Bharucha
Bombay High Court · (1912) 14 BOMLR 493
High Courts02 May 1912
Sevak Kirpashankar Daji Vs Gopalrao Manohar Tambekar
Bombay High Court · (1913) 15 BOMLR 13
High Courts01 May 1912Dismissed
Brij Lal Vs Suraj Bikram Singh
Bombay High Court · (1912) 14 BOMLR 827
High Courts23 Apr 1912Dismissed
Rani Dharam Kunwar Vs Balwant Singh
Bombay High Court · (1912) 14 BOMLR 485