High Courts16 Aug 1912Dismissed
Manohar Ramchandra Hinge Vs The Collector of Nasik
Bombay High Court · (1912) 14 BOMLR 943 : 17 Ind. Cas. 670
Dekkhan Agriculturists Relief Act, 1879 — Section 2
COURT ARCHIVE
Bombay High Court judgments
72,626 judgments · page 3,571 of 3,632
High Courts16 Aug 1912Dismissed
Jetha Bhima and Co. Vs Lady Janbai
Bombay High Court · (1912) 14 BOMLR 904
High Courts15 Aug 1912
Emperor Vs Istlingapa Shivapa
Bombay High Court · (1912) 14 BOMLR 887 : 17 Ind. Cas. 542
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Aug 1912
Malhar Bhagvant Kulkarni Vs Narsinh Krishna Majli
Bombay High Court · (1912) 14 BOMLR 941 : 17 Ind. Cas. 665
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts12 Aug 1912
Mahadeo Balkrishna Deshpande and Others Vs Dwarkanath Amrit Deshpande and Others
Bombay High Court · (1913) ILR (Bom) 91
Pensions Act, 1871 — Section 4
High Courts12 Aug 1912Allowed
Dwarkanath Amrit Deshpande Vs Mahadev Balkrishna Deshpande
Bombay High Court · (1912) 14 BOMLR 938 : 17 Ind. Cas. 661
Pensions Act, 1871 — Section 4, 6
High Courts08 Aug 1912Dismissed
Mahomed Ibrahim Haji Gulam Saheb Londay Vs Abdul Latif Haji Mahomed Ibrahim Jitayker
Bombay High Court · (1912) 14 BOMLR 987 : 17 Ind. Cas. 689
Evidence Act, 1872 — Section 115, 116Limitation Act, 1963 — Section 10
High Courts07 Aug 1912
Emperor Vs Dadabhai Framji Cama
Bombay High Court · (1912) 14 BOMLR 882 : 17 Ind. Cas. 532
City of Bombay Municipal Council Act, 1988 — Section 394
High Courts07 Aug 1912Dismissed
Emperor Vs Alibhai Miabhai
Bombay High Court · (1912) 14 BOMLR 875 : 17 Ind. Cas. 531
Bombay Public Conveyances Act, 1863 — Section 18
High Courts05 Aug 1912Dismissed
Umar Amnaji Miaji Vs The Secretary of State for India
Bombay High Court · (1912) 14 BOMLR 934 : 17 Ind. Cas. 659
High Courts05 Aug 1912
Umar Amanji Miaji Vs The Secretary of State for India in Council
Bombay High Court · (1913) ILR (Bom) 87
High Courts05 Aug 1912Dismissed
Jethibai Vs Putlibai
Bombay High Court · (1912) 14 BOMLR 1020 : 17 Ind. Cas. 722
Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 21, 32Limitation Act, 1963 — Section 19
High Courts01 Aug 1912
Malkappa Dod Chanbasapagowda Vs Mudkappa Basappa Mudigavdar
Bombay High Court · (1912) 14 BOMLR 931 : 17 Ind. Cas. 657
High Courts30 Jul 1912
Babaji Akoba Kasar Vs Dattu Laxman Kasar
Bombay High Court · (1912) 14 BOMLR 923 : 17 Ind. Cas. 642
Limitation Act, 1963 — Article 127
High Courts30 Jul 1912
The Rajnagar Sping., Weavg. and Mfg. Co. Ltd. Vs Manilal Maganlal
Bombay High Court · (1912) 14 BOMLR 919 : 17 Ind. Cas. 640
High Courts30 Jul 1912Dismissed
Shamu Patter Vs Abdul Kadir Ravuthan and Abdul Rajak Sahib
Bombay High Court · (1912) 14 BOMLR 1034
Civil Procedure Code, 1908 (CPC) — Section 149Succession Act, 1865 — Section 50Transfer of Property Act, 1882 — Section 59
High Courts30 Jul 1912
Shivram Narsingrao Vs Mahadev Narayan Kulkarni
Bombay High Court · (1912) 14 BOMLR 797 : 17 Ind. Cas. 170
High Courts29 Jul 1912
Sidhanath Dhonddev Garud Vs Ganesh Govind Garud
Bombay High Court · (1912) 14 BOMLR 916 : 17 Ind. Cas. 637
High Courts24 Jul 1912
Parmanandas Keshavji Vs Parbhudas Gangadas
Bombay High Court · (1912) 14 BOMLR 630
High Courts23 Jul 1912
A. Mouna Vs J.E. Mouna
Bombay High Court · (1912) 14 BOMLR 872 : 17 Ind. Cas. 215
Divorce Act, 1869 — Section 3