High Courts11 Feb 1913Dismissed
Baijnath Ram Goenka Vs Nand Kumar Singh
Bombay High Court · (1913) 15 BOMLR 500
COURT ARCHIVE
Bombay High Court judgments
72,693 judgments · page 3,569 of 3,635
High Courts06 Feb 1913
Nursey Virji Vs Alfred H. Harrison
Bombay High Court · (1913) 15 BOMLR 781
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts05 Feb 1913
In Re: The Advocate General of Bombay
Bombay High Court · (1913) 15 BOMLR 217
Presidency Towns Insolvency Act, 1909 — Section 121, 6
High Courts29 Jan 1913Dismissed
Shankar Vishvanath Wagh Vs Umabai Sadashiv Wagle
Bombay High Court · (1913) 15 BOMLR 320 : 19 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Section 60Married Womens Property Act, 1870 — Section 10
High Courts24 Jan 1913Dismissed
Raghavendra Ayyaji Desai Vs Gururao Raghavendra Desai
Bombay High Court · (1913) 15 BOMLR 362 : 19 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Section 21(2)
High Courts23 Jan 1913Allowed
Aishabai Vs Essaji Tajbhai
Bombay High Court · AIR 1914 Bom 274 : (1913) 15 BOMLR 392 : 19 Ind. Cas. 934
High Courts16 Jan 1913Dismissed
Jehangir Muncherji Lali Vs B.B. and C.I. Railway Company
Bombay High Court · (1913) 15 BOMLR 252
High Courts15 Jan 1913
In Re: the Advocate General of Bombay
Bombay High Court · (1913) ILR (Bom) 464
Insolvency Act, 1848 — Section 3Presidency Towns Insolvency Act, 1909 — Section 121, 6
High Courts10 Jan 1913
Ishwar Lingo Desai Vs Dattu Gopal Desai
Bombay High Court · (1913) 15 BOMLR 366
Transfer of Property Act, 1882 — Section 52
High Courts10 Jan 1913
Emperor Vs Hiralal Motilal
Bombay High Court · (1913) 15 BOMLR 331 : 20 Ind. Cas. 143
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts09 Jan 1913Dismissed
In Re: Shankar Sadashiv Katre
Bombay High Court · (1913) 15 BOMLR 329 : 20 Ind. Cas. 224
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts06 Jan 1913
Madhvacharya Ramchandracharya Vs Shridhar Narasinha Bhat
Bombay High Court · (1913) 15 BOMLR 357 : 19 Ind. Cas. 876
High Courts17 Dec 1912Dismissed
Jusab Tharia Vs G.S. Morrison
Bombay High Court · (1913) 15 BOMLR 249
High Courts13 Dec 1912Dismissed
Emperor Vs Subbappa Channappa
Bombay High Court · (1913) 15 BOMLR 303 : 19 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 300, 302
High Courts13 Dec 1912Dismissed
In Re: Nilkanth Ramchandra Kulkarni
Bombay High Court · (1913) 15 BOMLR 175 : 19 Ind. Cas. 333
Civil Procedure Code, 1908 (CPC) — Section 87Penal Code, 1860 (IPC) — Section 409
High Courts13 Dec 1912Dismissed
Narayan Anandram Marwadi Vs Gowbai Dhondibu Jagtap
Bombay High Court · (1913) 15 BOMLR 278 : 19 Ind. Cas. 591
Dekkhan Agriculturists Relief Act, 1879 — Section 22Evidence Act, 1872 — Section 102
High Courts13 Dec 1912Dismissed
Srimat Prathivadi Bhayankaram Govinda Charyulu Vs Sri Rajah Rangayya Appa Rao Bahadur
Bombay High Court · (1913) 15 BOMLR 463
High Courts12 Dec 1912
Jayantilal Ramdas Vs Nagnath Shambhuappa Kathley
Bombay High Court · (1913) 15 BOMLR 126 : 19 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts11 Dec 1912
Emperor Vs Jaffur Mahomed
Bombay High Court · (1913) 15 BOMLR 106 : 19 Ind. Cas. 204
Bombay Prevention of Gambling Act, 1887 — Section 5, 6
High Courts10 Dec 1912Dismissed
The Secretary of State for India Vs J. Moment
Bombay High Court · (1913) 15 BOMLR 27
Councils Act, 1861 — Section 22Government of India Act, 1858 — Section 65