High Courts16 Sept 1913
Dinkar Hari Kulkarni Vs Chhaganlal Narsidas
Bombay High Court · AIR 1914 Bom 141 : (1914) 16 BOMLR 20
Limitation Act, 1963 — Article 66, 19
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,567 of 3,638
High Courts09 Sept 1913
The Dholka Town Municipality Vs Desaibhai Kalidas Patel
Bombay High Court · AIR 1914 Bom 198(2) : (1913) 15 BOMLR 1034
District Municipalities Act — Section 56
High Courts09 Sept 1913Dismissed
Chatru Abaji Patil Vs Kondaji Vithal Patil
Bombay High Court · AIR 1914 Bom 191 : (1913) 15 BOMLR 1129
High Courts05 Sept 1913Allowed
The Great Indian Peninsula Railway Vs The Municipal Corporation of Bombay
Bombay High Court · AIR 1914 Bom 104 : (1914) 16 BOMLR 104
City of Bombay Municipal Council Act, 1988 — Section 289, 293Railways Act, 1890 — Section 7
High Courts28 Aug 1913
Emperor Vs Nanji Samal
Bombay High Court · AIR 1914 Bom 237 : (1913) 15 BOMLR 999
Criminal Procedure Code, 1898 (CrPC) — Section 213Registration Act, 1908 — Section 83(2)
High Courts26 Aug 1913
Emperor Vs Ladhu Ramji Jessa
Bombay High Court · (1913) 15 BOMLR 996
Railways Act, 1890 — Section 118
High Courts20 Aug 1913
Bai Ujam Vs Bai Rukhmani
Bombay High Court · AIR 1914 Bom 211(1) : (1913) 15 BOMLR 936
Limitation Act, 1963 — Section 15
High Courts19 Aug 1913
The Baroda Spinning and Weaving Co. Ltd. Vs The Satyanarayan Marine and Fire Insurance Co. Ltd.
Bombay High Court · AIR 1914 Bom 225(2) : (1913) 15 BOMLR 948
Contract Act, 1872 — Section 28
High Courts19 Aug 1913
B.N. Lang Vs Heptullabhai Ismailjee
Bombay High Court · AIR 1914 Bom 271 : (1913) 15 BOMLR 939
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts06 Aug 1913
Krishnadixit Baldixit Vs Baldixit Wamandixit
Bombay High Court · AIR 1914 Bom 296 : (1913) 15 BOMLR 1016
Limitation Act, 1963 — Section 28
High Courts05 Aug 1913Allowed
Bacharaj Nyahalchand Marwadi Vs Babaji Tukaram Avail
Bombay High Court · (1913) 15 BOMLR 930
Limitation Act, 1963 — Section 19
High Courts31 Jul 1913
Emperor Vs Haridas Lakhmidas
Bombay High Court · (1913) 15 BOMLR 994
Coasting Vessels Act, 1838 — Section 4, 7
High Courts29 Jul 1913
Ramkrishna Gopal Joshi Vs Chimnaji Vyankatesh
Bombay High Court · (1913) 15 BOMLR 824
High Courts25 Jul 1913Dismissed
Mulraj Khatav Vs The Collector of Poona
Bombay High Court · (1913) 15 BOMLR 802
Land Acquisition Act, 1894 — Section 54
High Courts25 Jul 1913Dismissed
Subrao Mangesh Chandavarkar Vs Mahadevi Manji Bhatta
Bombay High Court · AIR 1914 Bom 256 : (1913) 15 BOMLR 848
High Courts24 Jul 1913
Emperor Vs Martu Vithoba Prabhu
Bombay High Court · (1913) 15 BOMLR 991
Penal Code, 1860 (IPC) — Section 307
High Courts24 Jul 1913
Achut Ramchandra Pai Vs Nagappa Bab Balgya
Bombay High Court · AIR 1914 Bom 249 : (1913) 15 BOMLR 902
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(c), 107
High Courts24 Jul 1913Allowed
Vaithinatha Pillai Vs The King-Emperor
Bombay High Court · (1913) 15 BOMLR 910
Criminal Procedure Code, 1898 (CrPC) — Section 378
High Courts23 Jul 1913
Daya Khushal Vs The Assistant Collector
Bombay High Court · AIR 1914 Bom 284 : (1913) 15 BOMLR 845
High Courts23 Jul 1913Dismissed
Datto Atmaram Hasabnis Vs Shankar Dattatraya
Bombay High Court · AIR 1914 Bom 263(1) : (1913) 15 BOMLR 841
Limitation Act, 1963 — Article 181