High Courts07 Aug 1902
Krishnova Nayak Vs Keshav Balkrishna
Bombay High Court · (1904) ILR (Bom) 46
Khoti Settlement Act, 1880 — Section 8
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High Courts16 Apr 1901
Jehangir Maneckji Cursetji Vs The Secretary of State for India
Bombay High Court · 2 Ind. Cas. 150